Physiotherapist, Class-Iii, In The Employees State Insurance Scheme Recruitment Rules, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Physiotherapist, Class-III, in the Employees' State Insurance Scheme Recruitment Rules, 2005 CONTENTS 1. . 2. . 3. . 4. . 5. . 6. . Physiotherapist, Class-III, in the Employees' State Insurance Scheme Recruitment Rules, 2005 In exercise of the powers conferred by the proviso to Art. 309 of the Constitution of India and in suppersession of all the rules made in this behalf, the Governor of Gujarat hereby makes the following rules to provide for regulating recruitment to the post of the Physiotherapist, Class-III, in Gujarat State Employees' State Insurance Scheme, Nursing School, Ahmedabad namely:- 1. . :- 2. . :- 3. . :- 4. . :- 5. . :- 6. . :-
Act Metadata
- Title: Physiotherapist, Class-Iii, In The Employees State Insurance Scheme Recruitment Rules, 2005
- Type: S
- Subtype: Gujarat
- Act ID: 17625
- Digitised on: 13 Aug 2025