Pre-Natal Diagnostic Techniques, 1994
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Pre-Natal Diagnostic Techniques, 1994 57 of 1994 CONTENTS 1. Vide order No.F8-3-95-17/Med-2 State Govt 2. Vide order No.F-10-63-2001-17/Med-2 3. Vide order No.F-10-63-2001/17/Med-2 Pre-Natal Diagnostic Techniques, 1994 57 of 1994 The act came into force after publication in the official gazette in 1996. In exercise of the powers conferred by sub section(2) of section 17 of PNDT Act 1994 the State Govt. appointed appropriate authorities as follows: 1. Vide order No.F8-3-95-17/Med-2 State Govt :- appointed by notification dated 26/3/96, Director Public Health & Family Welfare as appropriate authority for the whole of the State of Madhya Pradesh. 2. Vide order No.F-10-63-2001-17/Med-2 :- in continuation to order No.F-8-4/9717/Med-2 dated 31/1/98 Chief Medical & Health Officer is appointed by notification dated 11/07/2001 as appropriate authority for the district of his/her jurisdiction. Sr.No. Name of the District Appropriate Authority 1. Balaghat Chief Medical & Health Officer 2. Barwani Chief Medical & Health Officer 3. Betul Chief Medical & Health Officer 4. Bhind Chief Medical & Health Officer 5. Bhopal Chief Medical & Health Officer 6. Chhattarpur Chief Medical & Health Officer 7. Chhindwara Chief Medical & Health Officer 8. Damoh Chief Medical & Health Officer 9. Datia Chief Medical & Health Officer 10. Dewas Chief Medical & Health Officer 11. Dhar Chief Medical & Health Officer 12. Dindori Chief Medical & Health Officer 13. Guna Chief Medical & Health Officer 14. Gwalior Chief Medical & Health Officer 15. Harda Chief Medical & Health Officer 16. Hoshangabad Chief Medical & Health Officer 17. Indore Chief Medical & Health Officer 18. Jabalpur Chief Medical & Health Officer 19. Jhabua Chief Medical & Health Officer 20. Katni Chief Medical & Health Officer 21. Khandwa Chief Medical & Health Officer 22. Khargone Chief Medical & Health Officer 23. Mandla Chief Medical & Health Officer 24. Mandsaur Chief Medical & Health Officer 25. Morena Chief Medical & Health Officer 26. Narsinghpur Chief Medical & Health Officer 27. Neemuch Chief Medical & Health Officer 28. Panna Chief Medical & Health Officer 29. Raisen Chief Medical & Health Officer 30. Rajgarh Chief Medical & Health Officer 31. Ratlam Chief Medical & Health Officer 32. Rewa Chief Medical & Health Officer 33. Sagar Chief Medical & Health Officer 34. Satna Chief Medical & Health Officer 35. Sehore Chief Medical & Health Officer 36. Seoni Chief Medical & Health Officer 37. Shahdol Chief Medical & Health Officer 38. Shajapur Chief Medical & Health Officer 39. Sheopur Chief Medical & Health Officer 40. Shivpuri Chief Medical & Health Officer 41. Sidhi Chief Medical & Health Officer 42. Tikamgarh Chief Medical & Health Officer 43. Ujjain Chief Medical & Health Officer 44. Umaria Chief Medical & Health Officer 45. Vidisha Chief Medical & Health Officer 3. Vide order No.F-10-63-2001/17/Med-2 :- Block Medical officer is appointed by notification dated 09/07/2001 as appropriate authority for his/her jurisdiction area. Any complaint regarding violation of the rules/provisions of the Act can be made to the respective appropriate authority. DISTRICT-WISE STATUS OF P.N.D.T ACT UPTO 31/12/2003 Sr. No. District No. of surveyed bodies No. of Registered bodies Action taken against nos. of bodies No. of complaints received No. of court cases Inspection during the Qtr. Pvt. Govt. 1. Badwani 5 4 1 1 Nil Nil 0 5 2. Balaghat 12 11 1 1 Nil Nil 1 18 3. Betul 9 6 2 1 Nil Nil 2 16 4. Bhind 8 8 0 Nil 1 Not found guilty Nil RNR* 17 5. Bhopal 137 121 15 10 Nil Nil 30 264 6. Chhatarpur 4 2 0 1 Nil Nil RNR 7 7. Chhindwara 20 17 3 Nil Nil Nil 3 22 8. Damoh 4 4 0 Nil Nil Nil 0 12 9. Datia 1 1 0 Nil Nil Nil RNR 5 10. Dewas 24 22 2 1 Nil Nil 0 41 11. Dhar 19 19 0 Nil Nil Nil 4 29 12. Dindori 0 0 0 Nil Nil Nil 0 0 13. Guna 8 5 3 Nil Nil Nil 0 14 14. Gwalior 73 69 4 7 2 5 0 80 15. Harda 2 2 0 Nil 1 Nil 2 6 16. Hoshangabad 15 14 1 Nil Nil Nil 0 25 17. Indore 189 185 4 12 1 Advertisement on internet regarding Geno Vendor kit. 5 13 189 18. Jabalpur 84 77 7 1 sealed 2 Under investigation Nil 0 71 19. Jhabua 4 2 2 Nil Nil Nil RNR 5 20. Katni 9 9 0 Nil Nil Nil 0 9 21. Khandwa 14 14 0 1 1 Nil 0 13 22. Khargone 10 9 1 1 Nil Nil RNR 13 23. Mandla 4 4 0 Nil 1 Under investigation Nil 0 8 24. Mandsaur 14 12 2 Nil Nil Nil 1 1 25. Morena 11 10 1 Nil Nil Nil 1 11 26. Narsinghpur 6+2 5+2 1 Nil Nil Nil 0 6 27. Neemuch 12 11 1 Nil Nil Nil 0 12 28. Panna 1 1 0 Nil Nil Nil RNR 1 29. Raisen 3 2 1 Nil Nil Nil 1 10 30. Rajgarh 4 3 1 Nil Nil Nil 0 3 31. Ratlam 20 17 2 Nil Nil Nil RNR 10 32. Rewa 15 10 5 Nil Nil Nil RNR 20 33. Sagar 17 16 0 Nil Nil Nil 0 28 34. Satna 21 20 1 Nil Nil Nil 0 1 35. Sehore 5+1 4+1 1 Nil Nil Nil 0 20 36. Seoni 7 6 1 Nil Nil Nil 0 30 37. Shahdol 12 9 3 Nil Nil Nil RNR 10 38. Shajapur 9 8 1 Nil Nil Nil 2 10 39. Sheopur 2 1 1 Nil Nil Nil 1 11 40. Shivpuri 3 3 0 Nil Nil Nil 0 3 41. Sidhi 7 6 1 Nil 1 Nil 1 26 42. Tikamgarh 3 3 0 2 Nil Nil RNR 2 43. Ujjain 37 36 1 Nil Nil Nil 10 90 44. Umaria 0 0 0 Nil Nil Nil RNR 0 45. Vidisha 10 9 1 Nil Nil Nil 10 59 Total 874+3 797+3 72 39 10 10 82 1233
Act Metadata
- Title: Pre-Natal Diagnostic Techniques, 1994
- Type: S
- Subtype: Madhya Pradesh
- Act ID: 19979
- Digitised on: 13 Aug 2025