Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Repeal Act, 2002
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Repeal Act, 2002 66 of 2002 [December 18, 2002] CONTENTS 1. Short title 2. Repeal of Act 24 of 1972 Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Repeal Act, 2002 66 of 2002 [December 18, 2002] An Act to repeal the Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972 Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows: 1. Short title :- This Act may be called the Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Repeal Act, 2002. 2. Repeal of Act 24 of 1972 :- The Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972 (24 of 1972), is hereby repealed.
Act Metadata
- Title: Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Repeal Act, 2002
- Type: C
- Subtype: Central
- Act ID: 11898
- Digitised on: 13 Aug 2025