Process Fees Rules, 1965

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com PROCESS FEES RULES, 1965 CONTENTS 1. . SCHEDULE 1 :- SCHEDULE PROCESS FEES RULES, 1965 PROCESS FEES RULES, 1965 1. . :- (1) These rules may be called the Process Fees Rules, 1965. SCHEDULE 1 SCHEDULE SCHEDULE Amount Leviable in other suits in Name of the Process Small Cause Suits. District Munsiff Courts. Sub-Courts, District Courts and High Court. (1) (2) (3) (4) 1. For each summons or notice : Rs. Ps. Rs. Ps. Rs. Ps. (a) When sent by registered post for each defendant, respondent, or witness. 20-00 20-00 20-00 (b) When served by an officer of the court or sent by post to another court for service : (i) On a defendant, respondent or witness. 20-00 20-00 20-00 (ii) On every additional defen- dant, respondent or witness in the same matter residing in the same locality of a city, if the process be applied for at the same time. 10-00 10-00 10-00

Act Metadata
  • Title: Process Fees Rules, 1965
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 13976
  • Digitised on: 13 Aug 2025