Public Gambling (Repeal) Act, 1985

S Punjab and Haryana 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Public Gambling (Repeal) Act, 1985 2 of 1985 [07 November 1985] CONTENTS 1. Short Title And Commencement 2. Repeal Of Act Iii Of 1867 Public Gambling (Repeal) Act, 1985 2 of 1985 [07 November 1985] An Act to repeal the Public Gambling Act, 1867 (Act III of 1867) Preamble.- Whereas it is expedient to repeal the Public Gambling Act 1867 (III of 1867); It is hereby enacted as follows:- 1. Short Title And Commencement :- (1) This Act shall be called the Public Gambling (Repeal) Act 1985. (2) It shall come into force at once. 2. Repeal Of Act Iii Of 1867 :- The Public Gambling Act, 1867 (III of 1867) is hereby repealed.

Act Metadata
  • Title: Public Gambling (Repeal) Act, 1985
  • Type: S
  • Subtype: Punjab and Haryana
  • Act ID: 21841
  • Digitised on: 13 Aug 2025