Punjab Appropriation (No. 2) Act, 2012
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Punjab Appropriation (No. 2) Act, 2012 5 of 2012 CONTENTS 1. Short Title 2. Issue Of (--) 57648,27,26,000 Out Of The Consolidated Fund Of The State Of Punjab For A Part Of The Financial Year 2012-2013 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Punjab Appropriation (No. 2) Act, 2012 5 of 2012 AN ACT to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the Stale of Punjab, for the services and purposes of the financial year ending on the thirty- first day of March, 2013. Be it enacted by the Legislature of the State of Punjab in the Sixty-third Year of the Republic of India as follows : -- 1. Short Title :- This Act may be called the Punjab Appropriation (No. 2) Act, 2012. 2. Issue Of (--) 57648,27,26,000 Out Of The Consolidated Fund Of The State Of Punjab For A Part Of The Financial Year 2012-2013 :- From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied sums not exceeding those specified in column 5 of the Schedule, appended to this Act, amounting in the aggregate to the sum of (--) 57648,27,26,000 (Rupees fifty seven thousand six hundred forty eight crore, twenty seven lacs and twenty six thousand only) towards defraying several charges, which will come in the course of payment to be made during the Financial Year, 2012-2013, in respect of the services and purposes, specified in column 2 of the said Schedule. 3. Appropriation :- The sums, authorized to be paid and applied from and out of the Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, specified in the said Schedule in relation to the financial year ending on the thirty-first day of March 2013. SCHEDULE 1 THE SCHEDULE (Rupees in Thousands) THE SCHEDULE (Rupees in Thousands) Sums not exceeding Demand No. Services and purposes Grant made by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 5 1 Agriculture and Forests Revenue Capital 8524444000 84335000 2080000 0 8526524000 84335000 2 Animal Husbandry and Fisheries Revenue Capital 4184411000 545100000 600000 0 4185011000 545100000 3 Co-operation Revenue Capital 1125222000 10000 5000000 0 1130222000 10000 4 Defence Services Welfare Revenue Capital 333755000 140000000 10000 0 333765000 140000000 5 Education Revenue Capital 59038982000 2543875000 236336000 0 59275318000 2543875000 6 Elections Revenue Capital 796626000 0 11000 0 796637000 0 7 Excise and Taxation Revenue Capital 1810585000 0 510000 0 1811095000 0 8 Finance Revenue Capital 49267405000 10552020000 66621112000 106057940000 115888517000 116609960000 9 Food and Supplies Revenue Capital 8403136000 5634000 500000 0 8403636000 5634000 10 General Administration Revenue Capital 1963246000 263700000 74738000 0 2037984000 263700000 11 Health and Family Welfare Revenue Capital 22141421000 1890629000 4431000 0 22145852000 1890629000 12 Home Affairs and Justice Revenue Capital 38511053000 937215000 586527000 0 39097580000 937215000 13 Ind st ies Re en e 2003451000 0 0 2003451000 13 Industries Revenue Capital 2003451000 157675000 0 0 2003451000 157675000 14 Information and Public Relations Revenue Capital 400373000 5000000 0 0 400373000 5000000 15 Irrigation and Power Revenue Capital 59744495000 9664702000 0 0 59744495000 9664702000 16 Labour and Employment Revenue Capital 640453000 0 0 0 640453000 0 17 Local Government, Housing and Urban Development Revenue Capital 5767004000 11030054000 0 0 5767004000 11030054000 18 Personnel and Administrative Reforms Revenue Capital 171918000 180800000 65950000 0 237868000 180800000 19 Planning Revenue Capital 1050572000 1157700000 100000 0 1050672000 1157700000 20 Programme Implementation Revenue Capital 0 0 0 0 0 0 21 Public Works Revenue Capital 13399389000 6768200000 82800000 0 13482189000 6768200000 22 Revenue and Rehabilitation Revenue Capital 13209590000 80640000 2080000 0 13211670000 80640000 23 Rural Development and Panchayats Revenue Capital 18309199000 1910874000 10000 0 18309209000 1910874000 24 Science, Technology and Environment Revenue Capital 179144000 119900000 0 0 179144000 119900000 25 Social and Womens Welfare and Welfare of Scheduled Castes/ Backward Classes Revenue Capital 25894357000 8031005000 6301000 0 25900658000 8031005000 26 State Legislature Revenue Capital 313484000 0 8000000 0 321484000 0 27 Technical Education and Industrial Training Revenue Capital 2318745000 1523388000 200000 0 2318945000 1523388000 28 Tourism and Cultural Affairs Revenue Capital 300214000 896850000 229730000 0 529944000 896850000 Revenue 3557409000 3557709000 29 Transport Revenue Capital 3557409000 268320000 300000 0 3557709000 268320000 30 Vigilance Revenue Capital 376278000 453000 3020000 0 379298000 453000 Total: Revenue 343736361000 67930346000 411666707000 Capital 58758079000 106057940000 164816019000 Grand Total: 402494440000 173988286000 576482726000
Act Metadata
- Title: Punjab Appropriation (No. 2) Act, 2012
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21874
- Digitised on: 13 Aug 2025