Punjab Appropriation (No. 2) Act, 2015
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Punjab Appropriation (No. 2) Act, 2015 12 Of 2015 [31 March 2015] CONTENTS 1. Short title. 2. Issue of Rs. 82,11,16,12,000 out of the Consolidated Fund of the State of Punjab for the financial year, 2014-15. 3. Appropriation. 4. Overriding effect of the Act. Punjab Appropriation (No. 2) Act, 2015 12 Of 2015 [31 March 2015] AN ACT to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes during the financial year, 2014-2015. BE it enacted by the Legislature of the State of Punjab in the Sixty-sixth Year of the Republic of India as follows:- 1. Short title. :- This Act may be called the Punjab Appropriation (No.2) Act, 2015. 2. Issue of Rs. 82,11,16,12,000 out of the Consolidated Fund of the State of Punjab for the financial year, 2014-15. :- From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied sums, not exeeding those, specified in column 5 of the Schedule, appended to this Act, amounting, in the aggregate to a sum of Rs. 82,11,16,12,000 (Eight Thousand Two Hundred Eleven Crores Sixteen Lacs and Twelve Thousand only) towards defraying several charges, which will come in the course of payment to be made during the financial year, 2014-2015, in respect of the services and purposes, specified in column 2 of the said Schedule. 3. Appropriation. :- The sums, authorized to be paid and applied from and out of the Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, specified in the said Schedule, in relation to the financial year 2014-15. 4. Overriding effect of the Act. :- Notwithstanding anything contained in any other Act for the time being in force, the provisions of this Act shall prevail. SCHEDULE Demand No. Services and Purposes Revenue/ Capital Sums not exceeding Grant made the Legislative Assembly Charged on the Consolidated Fund Tota 1 2 3 4 1 Agriculture and Forests Revenue 200330000 4460000 12764083000 Capital 320000 0 320000 2 Animal Husbandry and Fisheries Revenue 349723000 0 349723000 Capital 0 0 0 3 Co-operation Revenue 6252000 0 6252000 Capital 1089000000 0 1089000000 4 Defence Services Welfare Revenue 14486000 0 14486000 Capital 0 0 0 5 Education Revenue 5479102000 16073000 5495175000 Capital 502000 0 502000 6 Election Revenue 308648000 0 308648000 Capital 0 0 0 8 Finance Revenue 1000 4291503000 4291504000 Capital 342020000 35568222000 35910242000 9 Food and Supplies Revenue 4264000 0 4264000 Capital 1000 0 1000 10 General Administration Revenue 84279000 1678000 85957000 Capital 35900000 0 35900000 11 Health and Family Welfare Revenue 1913891000 8589000 1922480000 Capital 0 0 0 12 Home Affairs and Justice Revenue 4405798000 197149000 4602947000 Capital 820573000 0 820573000 13 Industries Revenue 38000 398000 436000 Capital 9800000 0 9800000 14 Information and Public Relation Revenue 158800000 0 158800000 Capital 0 0 0 15 Irrigation and Power Revenue 17440697000 0 17440697000 Capital 309017000 0 309017000 16 Labour and Employment Revenue 12142000 0 12142000 Capital 0 0 0 17 Local Government, Housing and Revenue 2428789000 0 2428789000 Urban Development Capital 1950000 0 1950000 18 Personnel and Administrative Reforms Revenue 0 0 0 Capital 5440000 0 5440000 19 Planning Revenue 33520000 0 33520000 Capital 129233000 0 129233000 21 Public Works Revenue 2000 20200000 20202000 Capital 600737000 0 600737000 22 Revenue and Rehabilitation Revenue 1985829000 2867000 1988696000 Capital 10918000 0 10918000 24 Science, Technology and Environment Revenue 0 0 0 Capital 1000 0 1000 25 Social Security & Women Welfare and Welfare of Scheduled Castes/Backward Classes Revenue 3160587000 100000 3160687000 Capital 1000 0 1000 26 State Legislature Revenue 4709000 0 4709000 Capital 0 0 0 27 Technical Education and Industrial Training Revenue 396110000 0 396110000 Capital 0 0 0 28 Tourism and Cultural Affairs Revenue 4796000 290000 5086000 Capital 0 0 0 29 Transport Revenue 242055000 0 242055000 Capital 5130000 0 5130000 30 Vigilance Revenue 4692000 0 4692000 Capital 0 0 0 Total : Revenue 38639540000 4543307000 43182847000 Capital 3360543000 35568222000 38928765000 Grand Total : 42000083000 40111529000 82111612000
Act Metadata
- Title: Punjab Appropriation (No. 2) Act, 2015
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21875
- Digitised on: 13 Aug 2025