Punjab Value Added Tax (Fourth Amendment) Act, 2007
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Punjab Value Added Tax (Fourth Amendment) Act, 2007 4 of 2008 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 27 Of Punjab Act 8 Of 2005 Punjab Value Added Tax (Fourth Amendment) Act, 2007 4 of 2008 AN ACT further to amend the Punjab Value Added Tax Act, 2005. Be it enacted by the Legislature of the State of Punjab in the Fifty- eighth Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Punjab Value Added Tax (Fourth Amendment) Act, 2007. (2) It shall be come into force at once. 2. Amendment Of Section 27 Of Punjab Act 8 Of 2005 :- In the Punjab Value Added Tax Act, 2005, in section 27, in sub- sections (1) and (2) for the words "two per cent", the words "four per cent" shall be substituted. B.S. MEHANDIRATTA, Secretary to Government of Punjab, Department of Legal and Legislative Affairs
Act Metadata
- Title: Punjab Value Added Tax (Fourth Amendment) Act, 2007
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 22215
- Digitised on: 13 Aug 2025