Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com RAILWAY MEDICAL SERVICE (DENTAL SURGEONS) RECRUITMENT RULES, 1996 CONTENTS 1. Short title and commencement 2. Application 3. Number of posts, classification and scale of pay 4. Method of recruitment, age limit, qualification, etc 5. Disqualification 6. Liability to service in the Defence Services 7. Power to relax 8. Reckoning service 9. Saving SCHEDULE 1 :- SCHEDULE RAILWAY MEDICAL SERVICE (DENTAL SURGEONS) RECRUITMENT RULES, 1996 G.S.R. 562, dated 6th December, 1996'.-In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, and in supersession of the Indian Railway Medical Department (Dental Surgeon, Class II) Recruitment Rules, 1969, the President hereby makes the following rules regulating the method of recruitment to the posts in the Railway Medical Service, namely :- 1. Short title and commencement :- (1) These rules may be called the Railway Medical Service (Dental Surgeons) Recruitment Rules, 1996. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Application :- These rules shall apply to the posts specified in Column I of the Schedule annexed to these rules. 3. Number of posts, classification and scale of pay :- The number of the said posts, its classification and the scales of pay attached thereto, shall be as specified in Columns (2) to (4) of the said Schedule. 4. Method of recruitment, age limit, qualification, etc :- The method of recruitment to the said post, age limit, qualification and other matters relating thereto shall be as specified in Columns 5 to 14 of the said Schedule. 5. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living; or (b> who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 6. Liability to service in the Defence Services :- Every person appointed to the said post shall, if so required, be liable to serve in any defence service or post connected with the defence of India, for a period not less than four years including the period, if any, spent on training :- Provided that any such person :- (a) shall not be required to serve as aforesaid after expiry of ten years from the date of such appointment, (b) shall not ordinarily be required to serve as aforesaid after attaining the age of forty-five years. 7. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 8. Reckoning service :- A person recruited to any post under these rules, who satisfies the conditions prescribed in R.45 of the Railway Service (Pension) Rules, 1993 shall be entitled to the benefits provided in these rules. 9. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-servicemen, the other Backward Classes and other special categories of persons in accordance with the orders issued by the Central Government from time to time. SCHEDULE 1 SCHEDULE Name of Number of Classifica Scale of pay. Whether Age limit for post. post. tion. Selection direct recruits. or Non- Selection Post. 1 2 3 4 5 6 1. Assistant 7* (1996) General 2200-75- 2800- Not Not exceeding Divisional *Subject to Central EB-100-4000 appli 35 years Dental a variation Service Plus non prac cable. Note 1 Rela- Surgeon. dependent Group 'A' ticing allow xable for Go on work- Gazetted, ance at vernment ser load. Non- the following vants upto 5 The posts Minis- rates.** years in accord in Junior terial. @@ Below ance with the Time Scale Rs. 3000 instructions or and Senior Rs. 6000 p.m. orders issued by Time Scale Rs. 3700 and the Central Go above but vernment. maybe operated below Rs. Note II .The inter- 3700Rs. crucial date for changeably 850/- p.m. determining the with a Rs. 3700 and age-limit shall be combined above but the closing date strength below Rs. for receipt of of 15. 6000Rs. applications from 950/- p.m. candidates in India (and not the closing date prescribed for those in Assam, Meghalaya, Aru- nachal Pradesh, Mizoram. Ma- nipur, Nagaland, Tripura, Sikkim, Ladakh Division of Jammu and Kashmir State, Lahaul and Spiti District and Pangi Sub- Divi sion of Chamba district of Hi- machal Pra- desh, Andaman and Nicobar Is lands or Laksha- dweep).