Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Railways (Transport Of Goods) (West Pakistan Amendment) Act, 1963 14 of 1963 [19 July 1963] CONTENTS 1. Short Title 2. Amendment Of Section I Of Act Xii Of 1947 3. Amendment Of Section 2 Of Act Xii Of 1947 4. Amendment Of Sections 3 And 6 Of Act Xii Of 1947 5. Amendment Of Section 4 Of Act Xii Of 1947 6. Amendment Of Section 5 Of Act Xii Of 1947 Railways (Transport Of Goods) (West Pakistan Amendment) Act, 1963 14 of 1963 [19 July 1963] An Act further to amend the Railways (Transport of Goods) Act, 1947 Preamble.- WHEREAS it is expedient to amend the Railways (Transport of Goods) Act, 1947[2], in the manner hereinafter appearing; It is hereby enacted as follows:- 1. Short Title :- This Act may be called the Railways (Transport of Goods) (West Pakistan Amendment) Act, 1963. 2. Amendment Of Section I Of Act Xii Of 1947 :- In sub-section (3) of section 1 of the Railways (Transport of Goods) Act, 1947[3], hereinafter referred to as the said Act, for the word "sixteen", the word "eighteen" shall be substituted. 3. Amendment Of Section 2 Of Act Xii Of 1947 :- In section 2 of the said Act, for clause (c), the following shall be substituted, namely:- "(c) railway administration means the administration of the Pakistan Western Railway within the meaning of the Railways Act, 1890 (Act IX of 1890)." 4. Amendment Of Sections 3 And 6 Of Act Xii Of 1947 :- I n section 3 and section 6 of the said Act, for the words "Central Government", wherever occurring, the words "Principal Government" shall be substituted. 5. Amendment Of Section 4 Of Act Xii Of 1947 :- In section 4 of the said Act, for the word "every", the word "the" shall be substituted. 6. Amendment Of Section 5 Of Act Xii Of 1947 :- In section 5 of the said Act, for the words "any railway administration", wherever occurring the words "the railway administration" shall be substituted.