Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1965
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1965 4 of 1965 [18 March 1965] CONTENTS 1. Short Title 2. Amendment Of Section 1 Of Act Xii Of 1947 Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1965 4 of 1965 [18 March 1965] An Ordinance further to amend the Railways (Transport of Goods) Act, 1947 Preamble.- WHEREAS it is expedient further to amend the Railways (Transport of Goods) Act, 1947, in its application to the Province of West Pakistan, in the manner hereinafter appearing; AND WHEREAS the Provincial Assembly of West Pakistan is not in session, and the Governor of West Pakistan is satisfied that circumstances exist which render immediate legislation necessary; Now, THEREFORE, in exercise of the powers conferred on him by clause (1) of Article 79 of the Constitution, the Governor of West Pakistan is pleased to make and promulgate the following Ordinance:- 1. Short Title :- This Ordinance may be called the Railways (Transport of Goods) (West Pakistan Amendment) Ordinance, 1965. 2. Amendment Of Section 1 Of Act Xii Of 1947 :- In the Railways (Transport of Goods) Act, 1947 (Act XII of 1947), in its application to the Province of West Pakistan, in section 1, in sub-section (3), for the word "eighteen", the word "twenty" shall be substituted.
Act Metadata
- Title: Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1965
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 22231
- Digitised on: 13 Aug 2025