Rajasthan Appropriation (No 4) Act, 2015

S Rajasthan 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Rajasthan Appropriation (No 4) Act, 2015 21 of 2015 [27 April 2015] CONTENTS 1. Short title 2. Authorisation of Rs. 11,78,887/-out of the Consolidated Fund of the State for the financial year 2011- 2012 Rajasthan Appropriation (No 4) Act, 2015 21 of 2015 [27 April 2015] An Act to authorise the appropriation of certain further sums from and out of the Consolidated Fund of the State for the services of the financial year 2011-2012.ended on the 31st March, 2012 in excess of the amount granted for those services and for that year. Be it enacted by the Rajasthan State Legislature in the Sixty-sixth year of the Republic of India, as follows:- 1. Short title :- This Act may be called the Rajasthan Appropration (No. 4) Act, 2015. 2. Authorisation of Rs. 11,78,887/-out of the Consolidated Fund of the State for the financial year 2011- 2012 :- Certain futher sums not exceeding those specified in Column 2 of t h e Schedule amounting in the aggregate to the sums of Rs. 11,78,887/- (Rupees Eleven lacs seventy eight thousand eight hundred eighty seven) only paid from and out of the Consolidated Fund of the State towards defraying the several charges which come in course of payment during the year ended on the 31st day of March, 2012 in respect of the services specified in Column 1 of the Schedule are hereby authorized to be appropriated for such services in relation to the year ended on the 31st March, 2012 in excess of the amount granted for those services and for the said year. THE SCHEDULE (See Section 2) (In Rupees) ---------------------------------------------------------------------------------- -------------------------------------- Excess Appropriation not exceeding to ------------------------------------------------------------ ---------------- Services and Purposes Voted Charged Total ------------------------------------------------------------ ---------------- Revenue Capital Revenue Capital ---------------------------------------------------------------------------------- -------------------------------------- 1 2 ---------------------------------------------------------------------------------- -------------------------------------- Consolidated Funds Demands for Grants Demand No. 12 (Other Taxes) 2030-Stamps and Registration .. .. 10,53,850 .. 10,53,850 2041-Taxes on Vehicles 2045-Other Taxes and Duties on Commodities and Services 3055-Road Transport ------------------------------------------------------------ ---------------- Total .. .. 10,53,850 .. 10,53,850 ------------------------------------------------------------ ---------------- Demand No. 36 (Co-operation) 2408-Food strorage and warehousing .. .. 57 .. 57 and 2425-Co- operation ------------------------------------------------------------ ---------------- Total .. .. 57 .. 57 ------------------------------------------------------------ ---------------- Demand No. 48 (Electricity) 4801-Capital outlay on power projects .. 1,24,980 .. .. 1,24,980 and 6801-Loans for Power Projects ------------------------------------------------------------ ---------------- Total .. 1,24,980 .. .. 1,24,980 ------------------------------------------------------------ ---------------- Total Consolidated Fund .. 1,24,980 10,53,907 .. 11,78,887 ---------------------------------------------------------------------------------- --------------------------------------

Act Metadata
  • Title: Rajasthan Appropriation (No 4) Act, 2015
  • Type: S
  • Subtype: Rajasthan
  • Act ID: 22365
  • Digitised on: 13 Aug 2025