Rajasthan Civil Services (Revised Pay) (Second Amendment) Rules, 2010

S Rajasthan 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Rajasthan Civil Services (Revised Pay) (Second Amendment) Rules, 2010 [04 March 2010] CONTENTS 1. These rules may be called the Rajasthan Civil Services (Revised Pay) (Second Amendment) Rules, 2010 2. They shall be deemed to have come into force with effect from 01.09.2006 expecting where otherwise specifically provided 3. In the Rajasthan Civil Services (Revised Pay) Rules, 2008 Rajasthan Civil Services (Revised Pay) (Second Amendment) Rules, 2010 [04 March 2010] In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, the Governor of Rajasthan is pleased to make the following rules to amend further the Rajasthan Civil Services (Revised Pay) Rules, 2008, namely: 1. These rules may be called the Rajasthan Civil Services (Revised Pay) (Second Amendment) Rules, 2010 :- 2. They shall be deemed to have come into force with effect from 01.09.2006 expecting where otherwise specifically provided :- 3. In the Rajasthan Civil Services (Revised Pay) Rules, 2008 :- I n section "B" of Schedule - I: (1) In Technical Education Department - after the existing entries appearing under heading " (iii) Rajasthan Technical Training Subordinate Service", the new heading (iv) Rajasthan Technical Education (Non- Engineering) Service" and following new entries there under shall be inserted, namely: (iv) Rajasthan Technical Education (Non- Engineering) Service) (1) (2) (3) (4) (5) (6) (7) 1. Lecturer 8000 13500 PB-3 15600- 39100 15 5400 2. Senior Lecturer 9000- 14400 PB-3 15600- 39100 16 6000 3. Head of the Department 10000- 15200 PB-3 15600- 39100 17 6600 4. Principal 10650- 15850 PB-3 15600- 39100 18 6800 (2) In Governor s Secretariat - the existing entry at S.No. 14 shll be substituted by the following, namely: (1) (2) (3) (4) (5) (6) (7) (8) 14. Librarian - PB-3 15600- 39100 17 6000 w.e.f. 24.10.2008 (3) In Medical & Health Department - after the existing entry at S. No. 148 appearing under heading " (iv) Other Posts", the following new entry at S. No. 149 shall be inserted, namely: (1) (2) (3) (4) (5) (6) (7) 149. Audio Video Assistant (Technician) 3200 - 4900 PB- 1 5200- 20200 7 2000 By order of the Governor, Deepak Upreti, Secretary to the Government.

Act Metadata
  • Title: Rajasthan Civil Services (Revised Pay) (Second Amendment) Rules, 2010
  • Type: S
  • Subtype: Rajasthan
  • Act ID: 22381
  • Digitised on: 13 Aug 2025