Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Rajasthan Holdings Consolidation Operation Validating Act, 1960 30 of 1960 [17 September 1960] CONTENTS 1. Short title 2. Validation of Holdings Consolidation Operations SCHEDULE 1 :- Schedule Rajasthan Holdings Consolidation Operation Validating Act, 1960 30 of 1960 [17 September 1960] PREAMBLE An Act to validate certain operations for the consolidation of holdings. Whereas operations for the consolidation of holdings under the The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954 (Rajasthan Act 24 of 1954) were started in certain areas in Rajasthen without bringing Chapters III and IV of the said Act into force therein and it is considered necessary to validate all such operations; Be it enacted by the Rajasthan State Legislature in the Eleventh Year of the Republic of India as follows : - 1. Published in Rajasthan Gazette, Extraordinary, Part IV-A, dated 24th September, 1960. 1. Short title :- This Act may be called the The Rajasthan Holdings Consolidation Operation Validating Act, 1960. 2. Validation of Holdings Consolidation Operations :- Notwithstanding anything contained in the Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954 (Rajasthan Act 24 of 1954), Chapters III and IV of the Said Act shall be deemed to have been brought into force in the areas specified in column 1 of the Schedule respectively from the dates noted in Coleman 2 thereof, and all operations for the consolidation of holdings under taken in the said areas before the commencement of this Act shall be deemed to have been avidly and properly undertaken, notwithstanding any defect or want of procedure, jurisdiction or authority. SCHEDULE 1 Schedule THE SCHEDULE See Section 2 Areas Date of commencement of Chapters III and IV Jaipur district 1st May, 1957. Sawai Madhopur district 1st May, 1958. Pah District 1st May, 1957. Jalore district 1st February, 1958 Bundi district 1st November, 1958 Jodhpur district 1st November, 1958