Rajasthan Land Revenue (Amendment) Act, 2011

S Rajasthan 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Rajasthan Land Revenue (Amendment) Act, 2011 14 of 2011 [31 March 2011] CONTENTS 1. Short title and commencement 2. Amendment in Sec. 4, Rajasthan Act No. 15 of 1956 Rajasthan Land Revenue (Amendment) Act, 2011 14 of 2011 [31 March 2011] PREAMBLE An Act further to amend the Rajasthan Land Revenue Act, 1956. Be it enacted by the Rajasthan State Legislature in the Sixty- second Year of the Republic of India, as follows:-- 1. Short title and commencement :- (1) This Act may be called the Rajasthan Land Revenue (Amendment) Act, 2011. (2) It shall come into force at once. 2. Amendment in Sec. 4, Rajasthan Act No. 15 of 1956 :- In sub-sec. (2) of Sec, 4 of the Rajasthan Land Revenue Act, 1956 (Act No. 15 of 1956), for the existing word "fifteen", the word "twenty" shall be substituted.

Act Metadata
  • Title: Rajasthan Land Revenue (Amendment) Act, 2011
  • Type: S
  • Subtype: Rajasthan
  • Act ID: 22489
  • Digitised on: 13 Aug 2025