Rajasthan Rent Control (Amendment) Bill, 2011

S Rajasthan 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Rajasthan Rent Control (Amendment) Bill, 2011 26 of 2011 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 19, Rajasthan Act No. 1 Of 2003 Rajasthan Rent Control (Amendment) Bill, 2011 26 of 2011 A Bill further to amend the Rajasthan Rent Control Act, 2001. Be it enacted by the Rajasthan State Legislature in the Sixty-second Year of the Republic of India, as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Rajasthan Rent Control (Amendment) Act, 2011. (2) It shall come into force with effect from such date, as the State Government may, by notification in the Official Gazette, appoint. 2. Amendment Of Section 19, Rajasthan Act No. 1 Of 2003 :- In sub-section (4) of section 19 of the Rajasthan Rent Control Act, 2001(Act No. 1 of 2003), for the existing expression "the Rajasthan Higher Judicial Service", the expression "the District Judge cadre" shall be substituted.

Act Metadata
  • Title: Rajasthan Rent Control (Amendment) Bill, 2011
  • Type: S
  • Subtype: Rajasthan
  • Act ID: 22559
  • Digitised on: 13 Aug 2025