Rajasthan Sales Tax (Amendment) Act, 1994
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Rajasthan Sales Tax (Amendment) Act, 1994 CONTENTS 1. Short title and commencement 2. Amendment of section 5, Rajasthan Act No. 29 of 1954 Rajasthan Sales Tax (Amendment) Act, 1994 An Act further to amend the Rajasthan Sales Tax Act, 1954. BE it enacted by the Rajasthan State Legislature on the Forty-fifth Year of the Republic of India as follows:- 1. Short title and commencement :- (1) This Act may be called the Rajasthan Sales Tax (Amendment) Act, 1994. (2) It shall be deemed to have come into force with effect from the 1st of April, 1987. 2. Amendment of section 5, Rajasthan Act No. 29 of 1954 :- For the existing sub-section (3) of section 5 of the Rajasthan Sales Tax Act, 1954 (Rajasthan Act No. 29 of 1954), the following shall be substituted, namely:- "(3) In the case of works contracts, the taxable turnover of the goods (whether as goods or in some other form) involved in the execution of works shall be subject to tax in accordance with the provisions of sub-section (1).".
Act Metadata
- Title: Rajasthan Sales Tax (Amendment) Act, 1994
- Type: S
- Subtype: Rajasthan
- Act ID: 22571
- Digitised on: 13 Aug 2025