Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Refugee Relief Taxes (Abolition) Repeal Act, 2002 70 of 2002 [December 24, 2002] CONTENTS 1. Short title 2. Repeal of Act 13 of 1973 Refugee Relief Taxes (Abolition) Repeal Act, 2002 70 of 2002 [December 24, 2002] An Act to repeal the Refugee Relief Taxes (Abolition) Act, 1973 Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows: 1. Short title :- This Act may be called the Refugee Relief Taxes (Abolition) Repeal Act, 2002. 2. Repeal of Act 13 of 1973 :- T he Refugee Relief Taxes (Abolition) Act, 1973 (13 of 1973) is hereby repealed.