Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Registration (Orissa Amendment) Act, 1975 CONTENTS 1. Short Title 2. Amendment Of Section 69 Registration (Orissa Amendment) Act, 1975 An Act to amend the Registration Act, 1908 in its application to the State of Orissa Be it enacted by the Legislature of the State of Orissa in the Twenty-sixth Year of the Republic of India, as follows : *. Published vide Orissa Gazette Ext./13-4-1976-O.A. No. 11 of 1976. For Statement of Objects and Reasons, see Orissa Gazette Ext. No. 1788/10.11.1975. 1. Short Title :- This Act may be called the Registration (Orissa Amendment) Act, 1975. 2. Amendment Of Section 69 :- In Section 69 of the Registration Act, 1908 (16 of 1908) in Sub- section (1), after Clause (b), the following new clause shall be inserted, namely : "(bb) providing for the grant of licences to document writers, the revocation of such licences, the terms and conditions subject to which and the authority by whom such licences shall be granted, the exemption of any class of document writers from the licensing provisions and the conditions subject to which such exemption shall be granted and generally for all purposes connected with the writing of documents to be presented for registration".