Registration (Punjab Amendment) Act, 1941
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Registration (Punjab Amendment) Act, 1941 8 of 1941 [23 May 1941] CONTENTS 1. Short Title 2. Amendment Of Section 22 Of Act Xvi Of 1908 Registration (Punjab Amendment) Act, 1941 8 of 1941 [23 May 1941] An Act to amend the [2]Indian Registration Act, 1908, in its application to the Punjab It is hereby enacted as follows:- 1. Short Title :- This Act may be called the [3]Indian Registration (Punjab Amendment) Act, 1911. 2. Amendment Of Section 22 Of Act Xvi Of 1908 :- The Indian Registration Act, 1908 shall, in its application to the Punjab, be amended as follows:- In sub-section (1) of section 22 of the said Act, the words "not being houses in towns" shall be omitted.
Act Metadata
- Title: Registration (Punjab Amendment) Act, 1941
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 22236
- Digitised on: 13 Aug 2025