Repealing And Amending Act, 1988
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com REPEALING AND AMENDING ACT, 1988 19 of 1988 [31TH MARCH, 1988] CONTENTS 1. Short title 2. Repeal of certain enactments 3. Amendment of certain enactments 4. Savings SCHEDULE 1 :- Repeals SCHEDULE 2 :- Amendments REPEALING AND AMENDING ACT, 1988 19 of 1988 [31TH MARCH, 1988] An Act to repeal certain enactments and to amend certain other enactments Be it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follows :- 1. Short title :- This Act may be called the Repealing and Amending Act, 1988. 2. Repeal of certain enactments :- The enactments specified in the First Schedule are hereby repealed to the extent mentioned in the fourth column thereof. 3. Amendment of certain enactments :- The enactments specified in the Second Schedule are hereby amended to the extent and in the manner mentioned in the fourth column thereof. 4. Savings :- The repeal by this Act of any enactment shall not affect any other enactment in which the repealed enactment has been applied, incorporated or referred to and this Act shall not affect the validity, invalidity, effect or consequences of anything already done or suffered, or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy or proceeding in respect thereof, or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing ; nor shall this Act affect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed or recognised or derived by, in or from any enactment hereby repealed; nor shall the repeal by this Act of any enactment revive or restore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force. SCHEDULE 1 Repeals Year No. Short title Extent of repeal 1976 1 The Income-tax (Amendment) Act, 1976 The whole 1976 3 The Unit Trust of India (Amendment) Act, 1976 The whole 1976 4 The Delhi Development ^Amendment) Act, 1976 The whole 1976 9 The Indian Railways (Amendment) Act, 1976 The whole 1976 12 The Imports and Exports (Control) Amendment The whole Act, 1976. 1976 15 The Delhi Land Holdings (Ceiling) Amendment Sections 2 to 13 and Act, 1976 15. 1976 18 The Delhi Rent Control (Amendment) Act, 1976 Sections 2,5,6,7 and 8. 1976 20 The Conservation of Foreign Exchange and Pre The whole vention of Smuggling Activities (Amendment) Act, 1976. 1976 21 The Regional Rural Banks Act, 1976 Chapter VII 1976 23 The Payment of Bonus (Amendment) Act, 1976 Sections 2 to 29 and 31. 1976 24 The Press Council (Repeal) Act, 1976 The whole 1976 26 The Motor Vehicles (Amendment) Act, 1976 The whole 1976 28 The Parliamentary Proceedings (Protection of Section 3 Publication) Repeal Act, 1976. 1976 29 The Payment of Wages (Amendment) Act, 1976 The whole 1976 30 The House of the People (Extension of Duration) The whole Act, 1976. 1976 32 The Industrial Disputes (Amendment) Act, 1976 The whole 1976 34 The Prevention of Food Adulteration (Amendment) The whole Act, 1976. 1976 35 The High Court Judges (Conditions of Service) The whole Amendment Act, 1976. 1976 36 The Supreme Court Judges (Conditions of Service) The whole Amendment Act, 1976. 1976 37 The Indian Lighthouse (Amendment) Act, 1976 The whole 1976 41 The Tamil Nadu State Legislature (Delegation of The whole Powers) Act, 1976. 1976 42 The Warehousing Corporations (Amendment) Act, The whole 1976. 1976 44 The Gujarat State Legislature (Delegation of The whole Powers) Act, 1976. 1976 45 The Contempt of Courts (Amendment) Act, 1976 The whole 1976 46 The Kerala Legislative Assembly (Extension of The whole Duration) Amendment Act, 1976. 1976 53 The Maternity Benefit (Amendment) Act, 1976 The whole 1976 54 The Indian Standards Institution (Certification The whole Marks) Amendment Act, 1976. 1976 58 The Comptroller and Auditor-General's (Duties, The whole Powers and Conditions of Service) Amendment Act, 1976. 1976 65 The Workmen's Compensation (Amendment) Act, The whole 1976. 1976 67 The Coal Mines (Nationalisation) Amendment Act, The whole 1976. 1976 68 The Marriage Laws (Amendment) Act, 1976 Sections 2 to 38 1976 69 The Merchant Shipping (Amendment) Act, 1976 The whole 1976 70 The Pharmacy (Amendment) Act, 1976 The whole 1976 71 The Tariff Commission (Repeal) Act, 1976 The whole 1976 73 The Banking and Public Financial Institutions Laws Sections 3 to 6 (Amendment) Act, 1976. 1976 74 The Additional Emoluments (Compulsory Deposit) The whole Amendment Act, 1976. 1976 75 The Tea (Amendment) Act, 1976 The whole 1976 79 The President's Pension (Amendment) Act, 1976 The whole 1976 81 The Contingency Fund of India (Amendment) Act, The whole 1976. 1976 82 The Antiquities and Art Treasures (Amendment) The whole Act, 1976. 1976 86 The Government of Union Territories (Amendment) The whole Act, 1976. 1976 88 The Representation of the People (Amendment) The whole Act, 1976. 1976 90 The Conservation of Foreign Exchange and Pre Sections 2 and 4 vention of Smuggling Activities (Second Amend ment) Act, 1976. 1976 92 The Essential Commodities (Amendment) Act, 1976 Sections 2 to 8 1976 93 The Dhoties (Additional Excise Duty) Repeal Act, The whole 1976. 1976 94 The Factories (Amendment) Act, 1976 The whole 1976 99 The Labour Provident Fund Laws (Amendment) The whole Act, 1976. 1976 102 The Kerala Legislative Assembly (Extension of The wliole Duration) Second Amendment Act, 1976. 1976 103 The Central Sales Tax (Amendment) Act, 1976 Sections 2 to 8 1976 104 The Code of Civil Procedure (Amendment) Act, Sections 2 to 96 and 1976. sub-section (1) of Section 98. 1976 105 The Salaries and Allowances of Members of Parlia The whole ment (Amendment) Act, 1976. 1976 106 The Untolichability (Offences) Amendment and Sections 2 to 18 and Miscellaneous Provision Act, 1976. 21. 1976 107 The Advocates (Amendment) Act, 1976 Sections 2 to 10 1976 108 The Scheduled Castes and Scheduled Tribes Orders Sections 3 and 4 and (Amendment) Act, 1976 the First Schedule and the Second Schedule. 1976 109 The House of the People (Extension of Duration) The whole Amendment Act, 1976 1976 115 The Electricity (Supply) Amendment Act, 1976 The whole 1977 12 The Food Corporations (Amendment) Act, 1977 The whole 1977 13 The Petroleum Pipelines (Acquisition of Right of The whole User in Land) Amendment Act, 1977. 1977 14 The Prevention of Publication of Objectionable The \\\\ hole Matter (Repeal) Act, 1977. 1977 19 The Payment of Wages (Amendment) Act, 1977. The whole 1977 20 The Presidential and Vice-Presidential Election The whole (Amendment) Act, 1977. 1977 21 The Yoga Undertakings (Taking Over of Manage The whole ment) Act, 1977. 1977 23 The Oil and Natural Gas Commission (Aniendnieiit) The whole Act, 1977. 1977 24 The Insecticides (Amendment) Act, 1977 The whole 1977 26 The Cardamom (Amendment) Act, 1977 The whole 1977 30 The National Highways (Amendment) Act, 1977 The whole 1977 31 The Petroleum (Amendment) Act, 1977 The whole 1977 32 The Tea (Amendment) Act, 1977 The whole 1977 33 The Salary and Allowances of Leaders of Opposition Sections 11 and 12 in Parliament Act, 1977. 1977 35 The Inland Steam-vessels (Amendment) Act, 1977 The whole 1977 37 Tlie Salaries and Allowances of Ministers (Amend Section 2 ment) Act, 1977. 1977 38 The Advocates (Amendment) Act, 1977 The whole 1977 39 The Indian Iron and Steel Company (Acquisition The whole of Shares) Amendment Act, 1977. 1977 40 The Enemy Property (Amendment) Act, 1977 The whole 1977 43 The Payment of Bonus (Amendment) Act, 1977 Sections 3 to 21 1977 44 The Requisitioning and Acquisition of Immovable The whole Property (Amendment) Act, 1977. 1977 46 The Companies (Amendment) Act) 1977 The whole 1977 47 The Betwa River Board (Amendment) Act, 1977 The whole 1977 48 The Supreme Court (Number of Judges) Amend The whole ment Act, 1977. 1978 1 The Merchant Shipping (Amendment) Act, 1978 The whole 1978 2 The Child Marriage Restraint (Amendment) Act, The whole 1978 1978 12 The Public Wakfs (Extension of Limitation) (Delhi The whole Amendment) Act, 1978. 1978 15 The Children (Amendment) Act, 1978 The whole 1978 17 The Port Laws (Amendment) Act, 1978 The whole 1978 22 The Coal Mines Nationalisation Laws (Amendment) Sections 2 to 19 Act, 1978. 1978 23 The Electricity (Supply) Amendment Act, 1978 The whole 1978 24 The Reserve Bank of India (Amendment) Act, 1978 The whole 1978 25 The Customs, Central Excises and Salt and Central The whole Boards of Revenue (Amendment) Act, 1978. 1978 26 The Customs Tariff (Amendment) Act, 1978 The whole 1978 27 The Maintenance of Internal Security (Repeal) The whole Act, 1978. 1978 28 The Insolvency Laws (Amendment) Act, 1978 The whole 1978 29 The Taxation Laws (Amendment) Act, 1978 The whole 1978 31 The Paasports (Amendment) Act, 1978 The whole 1978 32 The Indian Explosives (Amendment) Act, 1978 The whole 1978 36 The Tobacco Board (Amendment) Act, 1978 The whole 1978 37 The Press Council Act, 1978 Section 27 1978 38 The Repealing and Amending Act, 1978 The whole 1978 39 The Employment of Children (Amendment) Act, The whole 1978. 1978 45 The Code of Criminal Procedure (Amendment) The whole Act, 1978. 1978 46 The Suppression of Immoral Traffic in Women and The whole Girls (Amendment) Act, 1978. 1978 47 The Motor Vehicles (Amendment) Act, 1978 The whole 1978 48 The Payment of Bonus (Amendment) Act, 1978 The whole 1979 4 The Copra Cess Act, 1979 Section 20 1979 6 The Working Journalists and other Newspaper Em The whole ployees (Conditions of Service) and Miscellaneous Provisions (Amendment) Act, 1979. 1979 12 The Punjab Excise (Delhi Amendment) Act, 1979 Sections 2 to 5 and 7 1979 17 The Industries (Development and Regulation) The whole Amendment Act, 1979. 1979 18 The Sugar Undertakings (Taking Over of Manage Sections 2 and 4 ment) Amendment Act, 1979. 1979 20 The Merchant Shipping (Amendment) Act, 1979 The whole 1979 23 The Additional Duties of Excise (Goods of Special The whole Importance) Amendment Act, 1979. 1979 26 The Estate Duty (Distribution) Amendment Act, The whole 1979. 1979 27 The Salary, Allowances and Pension of Members The whole of Parliament (Amendment) Act, 1979. 1980 1 The Government of Union Territories (Amendment) The whole Act, 1980. 1980 4 The Contingency Fund of India (Amendment) Act, The whole 1980. 1980 5 The Payment of Bonus (Amendment) Act, 1980 The whole 1980 6 The Central Excise and Salt and Additional Duties Sections 2 to 4 and 6 of Excise (Amendment) Act, 1980. 1980 8 The Representation of the People (Amendment) The whole Act, 1980. 1980 35 The Requisitioning and Acquisition of Immovable The whole Property (Amendment) Act, 1980. 1980 37 The Delhi High Court (Amendment) Act, 1980 Sections 2 and 3 1980 38 The Assam State Legislature (Delegation of Powers) The whole Act, 1980. 1980 40 The Banking Companies (Acquisition and Transfer Section 20 of Undertakings) Act, 1980. 1980 45 The Inter-State Water Disputes (Amendment) Act, The whole 1980. 1980 47 The Advocates (Amendment) Act, 1980 The whole 1980 49 The Dock Workers (Regulation of Employment) Sections 2, 4 and 5 Amendment Act, 1980. 1980 50 The Hindustan Tractors Limited (Acquisition and The whole Transfer of Undertakings) Amendment Act, 1980. 1980 51 The Mica Mines Labour Welfare Fund (Amend The whole ment) Act, 1980. 1980 53 The Territorial Army (Amendment) Act, 1980 The whole 1980 54 The Hotel-Receipts Tax Act, 1980 Section 37 1980 55 The Smugglers and Foreign Exchange Manipulators The whole (Forfeiture of Property) Amendment Act, 1980. 1980 57 The High Court and Supreme Court Judges (Con The whole ditions of Service) Amendment Act, 1980. 1980 60 The Monopolies and Restrictive Trade Practices The whole (Amendment) Act, 1980. 1980 61 The Public Premises (Eviction of Unauthorised The whole Occupants) Amendment Act, 1980. 1980 63 The Code of Criminal Procedure (Amendment) Sections 2 lo 9 and Act, 1980. 11. 1980 66 The Payment of Bonus (Second Amendment) Act, The whole 1980. 1981 1 The Life Insurance Corporation (Amendment) Act, The whole 1981. 1981 6 The Delhi Sikh Gurdwaras (Amendment) Act, 1981 The whole 1981 7 The Special Bearer Bonds (Immunities and Exemp Sections 5, 6 and 9 tions) Act, 1981. 1981 17 The Oil and Natural Gas Commission (Amendment) The whole Act, 1981. 1981 19 The Prevention of Black Marketing and Maintenance Section 2 of Supplies of Essential Commodities (Amend ment) Act, 1981. 1981 21 The Salary, Allowances and Pension of Members The whole of Parliament (Amendment) Act, 1981. 1981 22 The Income-tax (Amendment) Act, 1981 The whole 1981 23 The Compulsory Deposit Scheme (Income- tax The whole Payers) Amendment Act, 1981. 1981 24 The Customs Tariff (Amendment) Act, 1981 The whole 1981 25 The Coal Mines Labour Welfare Fund (Amend Section 2 ment) Act, 1981. 1981 26 The High Court at Bombay (Extension of Jurisdic Section 12 tion to Goa, Daman and Diu) Act, 1981. 1981 27 The Delhi University (Amendment) Act, 1981 The whole 1981 28 The Export-Import Bank of India Act, 1981 Section 40 and the Second Schedule. 1981 32 The Victoria Memorial (Amendment) Act, 1981 The whole 1981 35 The State of Nagaland (Amendment) Act, 1981 The whole 1981 36 The Working Journalists and other Newspaper The whole Employees (Conditions of Service) and Mis cellaneous Provisions (Amendment) Act, 1981. 1981 38 The Income-tax (Second Amendment) Act, 1981 The whole 1981 39 The Assam State Legislature (Delegation of Powers) The whole Act, 1981. 1981 43 The Merchant Shipping (Amendment) Act, 1981 The whole 1981 44 The Sugar Undertakings (Taking Over of Manage The whole ment) Amendment Act, 1981 1981 45 The Oil Industry (Development) Amendment Act, The whole 1981. 1981 46 The Economic Offences (Inapplicability of Limita The whole tion) Amendment Act, 1981. 1981 47 The Beedi Workers Welfare Cess (Amendment) Act, The whole 1981. 1981 49 The Cinematograph (Amendment) Act, 1981 The whole 1981 51 The Khuda Bakhsh Oriental Public Library The whole (Amendment) Act, 1981. 1981 52 The Rampur Raza Library (Amendment) Act, 1981 The whole 1981 58 The Plantations Labour (Amendment) Act, 1981 The whole 1981 59 The Indian Iron and Steel Company (Acquisition The whole of Shares) Amendment Act, 1981. 1981 61 The National Bank for Agriculture and Rural Section 61 and the Development Act, 1981. Second Schedule. 1981 62 The Aligarh Muslim University (Amendment) Act, Sections 2 to 21 1981. 1982 2 The Industrial Finance Corporation (Amendment) The whole Act, 1982. 1982 13 The Central Silk Board (Amendment) Act, 1982 The whole 1982 15 The Customs Tariff (Amendment) Act, 1982 Section 2 1982 16 The Indian Railways (Amendment) Act, 1982 The whole 1982 17 The Major Port Trusts (Amendment) Act, 1982 The whole 1982 18 The Industrial Employment (Standing Orders) The whole Amendment Act, 1982. 1982 20 The Pensions' (Amendment) Act, 1982 The whole 1982 21 The Architects (Amendment) Act, 1982 The whole 1982 22 The Pharmacy (Amendment) Act, 1982 The whole 1982 23 The Wild Life (Protection) Amendment Act, 1982 The whole 1982 24 The Air Corporations (Amendment) Act, 1982 The whole 1982 25 The Assam State Legislature (Delegation of Powers) The whole Act, 1982. 1982 26 The Prevention of Cruelty to Animals (Amendment) Sections 2 to 17 Act, 1982. 1982 27 The Prevention of Blackmarketing and Maintenance The whole of Supplies of Essential Commodities (Amendment) Act, 1982 1982 30 The Monopolies and Restrictive Trade Practices The whole (Amendment) Act, 1982. 1982 34 The Special Courts (Repeal) Act, 1982 The whole 1982 35 The Salary, Allowances and Pension of Members The whole of Parliament (Amendment) Act, 1982. 1982 39 The Public Wakfs (Extension of Limitation) (Delhi The whole Amendment) Act, 1982. 1982 41 The Metro Railways (Construction of Works) Sections 2 to 16 Amendment Act, 1982. 1982 42 The East Punjab Urban Rent Restriction (Chandigarh Sections 2 and 3 Amendment) Act, 1982. 1982 44 The Iron Ore Mines and Manganese Ore Mines The whole Labour Welfare Cess (Amendment) Act, 1982 1982 45 The Iron Ore Mines and Manganese Ore Mines The whole Labour Welfare Fund (Amendment) Act, 1982. 1982 47 The Motor Vehicles (Amendment) Act, 1982 The whole 1982 48 The Navy (Amendment) Act, 1982 The whole 1982 51 The Contingency Fund of India (Amendment) The whole Act, 1982 1982 52 The Customs Tariff (Second Amendment) Act, 1982 The whole 1982 53 The Food Corporations (Amendment) Act, 1982 The whole 1982 55 The Powers of Attorney (Amendment) Act, 1982 The whole 1982 56 The Charitable Endowments (Amendment) Act, The whole 1982. 1982 57 The Sugar Cess (Amendment) Act, 1982 The whole 1982 61 The Salary, Allowances and Pension of Members The whole of Parliament (Second Amendment) Act, 1982. 1982 63 The Road Transport Corporations (Amendment) Sections 2 to 14, 16 Act, 1982. and the Schedule. 1982 64 The Sugar Development Fund (Amendment) Act, The whole 1982. 1982 67 The International Monetary Fund and Bank The whole (Amendment) Act, 1982. 1982 68 The Drugs and Cosmetics (Amendment) Act, 1982 Sections 2 to 41 1982 69 The Sales Promotion Employees (Conditions of Section 2 Service) Amendment Act, 1982. 1982 70 The Limestone and Dolomite Mines Labour Welfare Sections 2 to 7 Fund (Amendment) Act, 1982. 1982 72 The Industrial Development Bank of India (Amend The whole ment) Act, 1982. 1983 1 The Aircraft (Amendment) Act, 1983 The whole 1983 8 The Delhi Municipal Corporation (Amendment) The whole Act, 1983. 1983 9 The Delhi Administration (Amendment) Act) 1983 The whole 1983 12 The Merchant Shipping (Amendment) Act, 1983 The whole 1983 14 The Central Industrial Security Force (Amendment) Sections 2 to 13 and Act, 1983. the Schedule. 1983 15 The Cantonments (Amendment) Act, 1983 The whole 1983 16 The Electricity (Supply) Amendment Act, 1983 The whole 1983 18 The Administrators-General (Amendment) Act, 1983 The whole 1983 22 The Salary, Allowances and Pension of Members of The whole Parliament (Amendment) Act, 1983. 1983 23 The Copyright (Amendment) Act. 1983 The whole 1983 24 The Hindu Widows' Re-marriage (Repeal) Act, The whole 1983. 1983 25 The Arms (Amendment) Act, 1983 The whole 1983 26 The Societies Registration (Delhi Amendment) Act, The whole 1983. 1983 30 The Vegetable Oils Cess Act, 1983 Section 7 1983 38 The Tea (Amendment) Act, 1983 The whole 1983 42 The Mines (Amendment) Act, 1983 Sections 2 to 48 1983 43 The Criminal Law (Amendment) Act, 1983 The whole 1983 44 The Indian Railways (Amendment) Act, 1983 Sections 2 to 4 1983 45 The Punjab Panchayat Samities and Zila Parishads The whole (Temporary Supersession) Second Amendment Act, 1983. 1983 46 The Criminal Law (Second Amendment) Act, 1983 The whole 1983 48 The Public Financial Institutions (Obligation as to Sections 5 and 6 Fidelity and Secrecy) Act, 1983. 1984 2 The Comptroller and Auditor-General's (Duties, The whole Powers and Conditions of Service) Amendment Act, 1984. 1984 4 The Industries (Development and Sections 2 to 5 Regulation) and 7 Amendment Act, 1984. 1984 19 The Government of Union Territories (Amend Sections 2 and 3 ment) Act, 1984. 1984 20 The Oilfields (Regulation and Development) The whole Amendment Act, 1984. 1984 22 The Workmen's Compensation (Amendment) Act, The whole 1984. 1984 23 The Punjab Commercial Crops Cess (Amendment) The whole Act, 1984. 1984 24 The National Security (Amendment) Act, 1984 The whole 1984 25 The Payment of Gratuity (Amendment) Act, 1984 The whole 1984 26 The Payment of Gratuity (Second Amendment) Sections 2 to 5 Act, 1984. 1984 27 The Union Duties of Excise (Distribution) Amend The whole ment Act, 1984, 1984 28 The Union Duties of Excise (Electricity Distribu The whole tion) Amendment Act, 1984 1984 29 The Additional Duties of Excise (Goods of Special The whole Importance) Amendment Act, 1984. 1984 30 The Monopolies and Restrictive Trade Practices The whole (Amendment) Act, 1984. 1984 31 The Visva-Bharati (Amendment) Act, 1984 Sections 2 to 27 1984 32 The Estate Duty (Distribution) Amendment Act, The whole 1984. 1984 35 The Public Premises (Eviction of Unauthorised The whole Occupants) Amendment Act, 1984. 1984 36 The Punjab State Legislature (Delegation of The whole Powers) Act, 1984. 1984 37 The Delhi Rent Control (Amendment) Act, 1984 The whole 1984 40 The Export ((Quality Control and Inspection) The whole Amendment Act, 1984. 1984 45 The Employees' State Insurance (Amendment) Act, Sections 2 to 14 1984. 1984 48 The Electricity (Supply) Amendment Act, 1984 The whole 1984 49 The Industrial Disputes (Amendment) Act, 1984 The whole 1984 54 The Levy Sugar Price Equalisation Fund (Amend Sections 2 to 7 ment) Act, 1984. 1984 56 The Cinematograph (Amendment) Act, 1984 The whole 1984 58 The Conservation of Foreign Exchange and Pre The whole vention of Smuggling Activities (Amendment) Act, 1984. 1984 59 The University Grants Commission (Amendment) Sections 2 to 8 Act, 1984. 1984 60 The National Security (Second Amendment) Act, The whole 1984. 1984 64 The Banking Laws (Amendment) Act, 1984 The whole 1984 65 The Copyright (Amendment) Act, 1984 The whole 1984 68 The Land Acquisition (Amendment) Act, 1984 Sections 2 to 29 SCHEDULE 2 Amendments Year No. Short tittle Amendments 1908 5 The Code of Civil Procedure, In the First Schedule, in Order XXXIII 1908. in Rule 15-A, the words, brackets and figure "sub-rule (2) of" shall be omitted. 1948 54 The Electricity (Supply) Act, In Section 79-A, for the word, figures 1948. and letter "Section 78-A" the word and figures "Section 78" shall be substituted. 1957 66 The Delhi Municipal Corpora In Section 99, in sub-section (2), in tion Act, 1957 clause (d), the words, brackets and letter "or clause (b)" shall be omitted. 1961 47 The Deposit Insurance In Section 2, in clause (i), for the and words Credit Guarantee Corpora "corresponding, new bank or a bank tion Act, 1961 ing company" the words "a banking company" shall be substituted. 1968 47 The Border Security Force In Section 141, in sub-section (2), in Act, 1968. clause (i), for the words "forms or orders", the words "forms of orders" shall be substituted. 1978 30 The Coast Guard Act, 1978 In Section 75, in sub-section (2), for the words "Every officer" the words "Every person" shall be substituted. 1985 60 The Railway Protection Force In Section 3, for the brackets and figure (Amendment) Act, 1985 "(v)", the brackets and letter "(b)" shall be substituted. 1986 7 The Additional Duties of In Section 1, in sub-section (1), for the Excise (Goods of Special word "Amendment", the words Importance) Amendment "Second Amendment" shall be Act, 1986 substituted. 1986 11 The Spices Cess Act, 1986 In Section 3, in sub-section (1), for the words "on spices", the words "on all spices which are exported", shall be substituted.
Act Metadata
- Title: Repealing And Amending Act, 1988
- Type: C
- Subtype: Central
- Act ID: 12103
- Digitised on: 13 Aug 2025