Rules For Publication Of Daily Lists For Imports And Exports From The Port Of Kozhikode, Tuticorin, Alleppey And Mangalore
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com RULES FOR PUBLICATION OF DAILY LISTS FOR IMPORTS AND EXPORTS FROM THE PORT OF KOZHIKODE, TUTICORIN, ALLEPPEY AND MANGALORE CONTENTS 1. 1 RULES FOR PUBLICATION OF DAILY LISTS FOR IMPORTS AND EXPORTS FROM THE PORT OF KOZHIKODE, TUTICORIN, ALLEPPEY AND MANGALORE C.B.R. Notification No. 289-Cus., dated the 7th December, 1957.1 In exercise of the powers conferred by clause (c) of S.9 of the Sea Customs Act, 1878, the Central Board of Revenue hereby makes the following rule relating to goods imported at, and exported from, the ports of Kozhikode, Tuticorin, Alleppey and Mangalore :- 1. 1 :- In each of the ports of Kozhikode, Tuticorin, Alleppey and Mangalore, the [Commissioner of Customs] shall publish or cause to b e published in such manner as he deems fit, weekly lists of imports and exports containing the following particulars, namely:- Daily List of Imports - (i) Port or country of origin of consignment. (ii) Description of goods. (iii) Quantity of goods. (iv) Value of goods. (v) Names of the Steamers. (vi) Names of the Importers. Daily List of Exports - (i) Destination. (ii) Description of goods. (iii) Quantity of goods. (iv) Value of goods. (v) Names of the Steamers. (vi) Names of the Shippers.
Act Metadata
- Title: Rules For Publication Of Daily Lists For Imports And Exports From The Port Of Kozhikode, Tuticorin, Alleppey And Mangalore
- Type: C
- Subtype: Central
- Act ID: 12167
- Digitised on: 13 Aug 2025