Shipping Bill And Bill Of Export (Form) Regulations, 1991

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com SHIPPING BILL AND BILL OF EXPORT (FORM) REGULATIONS, 1991 CONTENTS 1. Short title and commencement 2. Shipping Bill 3. Bill of Export 4. Specifications of Shipping Bill and Bill of Export (Form) SHIPPING BILL AND BILL OF EXPORT (FORM) REGULATIONS, 1991 M.F. (D.R.) Notification No. 61/91 (N.T.)-Cns., dated 29-8-1991 In exercise of the powers conferred by section 157, read with sections 50 and 60, of the Customs Act, 1962 (52 of 1962), and in supersession of the Shipping Bill and Bill of Export (Form) Regulations, 1976, except as respect things done or omitted to be done before such supersession, the Central Board of Excise and Customs hereby makes the following regulations, namely : 1. Short title and commencement :- (1) These regulations may be called the Shipping Bill and Bill of Export (Form) Regulations, 1991. (2) They shall come into force on the 1st day of October, 1991. 2. Shipping Bill :- A shipping bill to be presented by an exporter of goods shall be in the form specified in Annexure I, Annexure II, Annexure III or Annexure IV [See Forms' 93, 94, 95 and 96 in Part 5], as the case may be, appended to these regulations. 3. Bill of Export :- A bill of export to be presented by an exporter of goods be in the form specified in Annexure V, Annexure VI, Annexure VII or Annexure VIII [See Forms 97, 98, 99 and 100 in Part 5], as the case may be, appended to these regulations. 4. Specifications of Shipping Bill and Bill of Export (Form) :- The Shipping Bill and Bill of Export forms specified in Annexures I to VIII shall be in accordance with the following specifications, namely :- (a) the forms shall be printed on foolscap size of paper measuring 34.5 cms by 21.5 cms and shall have the following margins namely :- (i) top - 1.5 cms/ (ii) bottom -1.5 cms, (iii) left - 1.8 cms, (iv) right - 0.5 cms. (b) the forms shall be printed on paper of grammage 70 to 85 grams per square metre; the paper should be stable in conditions of 50 to 60 per cent relative humidity; (c) the captions inside the boxes of the forms should the printed in 6 pt. mono sans-serif and should be located as near as possible to the top left of the boxes; (d) the forms shall be filled in by using a typewriter only.

Act Metadata
  • Title: Shipping Bill And Bill Of Export (Form) Regulations, 1991
  • Type: C
  • Subtype: Central
  • Act ID: 12349
  • Digitised on: 13 Aug 2025