Song And Drama Division (Gestetner Operator) Recruitment Rules, 1999
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Song and Drama Division (Gestetner Operator) Recruitment Rules, 1999 CONTENTS 1. Short title and commencement 2. Number of post their classfication and scale of pay 3. Method of recruitment, age limit, qualifications etc. 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE 1 Song and Drama Division (Gestetner Operator) Recruitment Rules, 1999 G.S.R. 312.-In exercise of the powers conferred by the proviso to article 309 of the; constitution, the President hereby makes the following rules to regulate the method of recruitment to the post of Gestetner Operator in the Song and Drama Division of the Ministry of Infomation and Broadcasting, namely: 1. Short title and commencement :- (1) These rules may be called Song and Drama Division (Gestetner Operator) Recruitment Rules,1999. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post their classfication and scale of pay :- The number of said post, its classification and scale of pay attached thereto shall be as specified in columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualifications etc. :- The method of recruitment, age limit, educational and other qualifications and other matters relating thereto shall be as specified in columns 5 to 14 of the aforesaid Schedule. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to any of the said posts: Provided that the Central Government may, if satisfied such marriage is permissible under the personal law applicable to such person and the other party to the marriage and there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may by order, for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing In these rules shall effect reservations, relaxztion of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Other Backward Classes and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this toward. SCHEDULE 1 SCHEDULE 1 Name of post No. of Classification Scale of pay Whether selection- Age limit for Whether benefit of added Educational and other Whether age, educational a Period of probation, Method of recruitment whether by direct for direct recruits years of service admissible qualifications required for other qualifications pres if any recruitment or by promotion or by depu post cum - scniority or under Rule 30 of the Central direct recruits cribed for direct recruits tation/absorption and percentage of the selection by merit or Civil Services (Pension) Rules, will apply in the case of vacancies to be filled by various methods non- selection post 1972 promotees 1 2 3 4 5 6 7 8 9 10 11 Gestetner Operator 1* General Central Service Rs. 3050- 75- 3950- 80- 4590 Non- selection Not applicable Not applicable Not applicable Not applicable (1992) Group 'C' Non- gazetted 2 years 100% by promotion * Subject to variation Non- Ministerial dependent on workload.
Act Metadata
- Title: Song And Drama Division (Gestetner Operator) Recruitment Rules, 1999
- Type: C
- Subtype: Central
- Act ID: 12382
- Digitised on: 13 Aug 2025