Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006 32 of 2006 [22 August 2006] CONTENTS 1. Short Title 2. Repeal Of Act 39 Of 1955 Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006 32 of 2006 [22 August 2006] An Act to repeal the Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955. BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Act, 2006. 2. Repeal Of Act 39 Of 1955 :- T h e Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955 is hereby repealed.
Act Metadata
- Title: Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006
- Type: C
- Subtype: Central
- Act ID: 12413
- Digitised on: 13 Aug 2025