Sports Broadcasting Signals (Mandatory Sharing With Prasar Bharati) Act, 2007

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com SPORTS BROADCASTING SIGNALS (MANDATORY SHARING WITH PRASAR BHARATI) ACT, 2007 11 of 2007 [March 19, 2007] CONTENTS CHAPTER 1 :- PRELIMINARY CHAPTER 2 :- MANDATORY SHARING OF SPORT BROADCASTING SIGNALS WITH PRASAR BHARATI CHAPTER 3 :- POWERS OF THE CENTRAL GOVERNMENT TO ISSUE GUIDELINES CHAPTER 4 :- MISCELLANEOUS SPORTS BROADCASTING SIGNALS (MANDATORY SHARING WITH PRASAR BHARATI) ACT, 2007 11 of 2007 [March 19, 2007] PREAMBLE An Act to provide access to the largest number of listeners and viewers, on a free to air basis, of sporting events of national importance through mandatory sharing of sports broadcasting signals with Prasar Bharati and for matters connected therewith or incidental thereto. Be it enacted by Parliament in the Fifty-eighth Year of the Republic of India as follows:- CHAPTER 1 PRELIMINARY CHAPTER 2 MANDATORY SHARING OF SPORT BROADCASTING SIGNALS WITH PRASAR BHARATI CHAPTER 3 POWERS OF THE CENTRAL GOVERNMENT TO ISSUE GUIDELINES CHAPTER 4 MISCELLANEOUS

Act Metadata
  • Title: Sports Broadcasting Signals (Mandatory Sharing With Prasar Bharati) Act, 2007
  • Type: C
  • Subtype: Central
  • Act ID: 12415
  • Digitised on: 13 Aug 2025