Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum (Amendment) Act, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum (Amendment) Act, 2005 40 of 2005 CONTENTS 1. Short Title 2. Amendment Of Section 6 Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum (Amendment) Act, 2005 40 of 2005 An Act to amend the Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980. BE it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum (Amendment) Act, 2005. 2. Amendment Of Section 6 :- In section 6 of the Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980(52 of 1980), in sub-section (2), the following words shall be added at the end, namely:-- "or he becomes Speaker or Deputy Speaker of the House of the People, or Deputy Chairman of the Council of States, or a Minister."
Act Metadata
- Title: Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum (Amendment) Act, 2005
- Type: C
- Subtype: Central
- Act ID: 12417
- Digitised on: 13 Aug 2025