St.John Ambulance Association (India) Transfer Of Funds (Repeal) Act, 2002
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com St.John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002 21 of 2002 [May 23, 2002] CONTENTS 1. Short title 2. Repeal of Act 21 of 1956 St.John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002 21 of 2002 [May 23, 2002] An Act to repeal the St. John Ambulance Association (India) Transfer of Funds Act. 1956. Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows: 1. Short title :- This Act may be called the St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002. 2. Repeal of Act 21 of 1956 :- The St. John Ambulance Association (India) Transfer of Funds Act, 1956 is hereby repealed.
Act Metadata
- Title: St.John Ambulance Association (India) Transfer Of Funds (Repeal) Act, 2002
- Type: C
- Subtype: Central
- Act ID: 12420
- Digitised on: 13 Aug 2025