Sugar Cess (Amendment) Act, 2015

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Sugar Cess (Amendment) Act, 2015 No. 9 Of 2016 CONTENT 1. Short title and commencement. 2. Amendment of section 3 of Act 3 of 1982. An Act further to amend the Sugar Cess Act, 1982. Sugar Cess (Amendment) Act, 2015 No. 9 Of 2016 [8th January, 2016.] BE it enacted by Parliament in the Sixty-sixth Year of the Republic of India as follows: 1. Short title and commencement. (1) This Act may be called the Sugar Cess (Amendment) Act, 2015. (2) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint. 2. Amendment of section 3 of Act 3 of 1982. In the Sugar Cess Act, 1982, in section 3, in sub-section (1), for the words twenty- five rupees , the words two hundred rupees shall be substituted.

Act Metadata
  • Title: Sugar Cess (Amendment) Act, 2015
  • Type: C
  • Subtype: Central
  • Act ID: 12490
  • Digitised on: 13 Aug 2025