Sugar (Price Determination For 1992-93 Production) Order, 1992
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Sugar (Price Determination for 1992-93 Production) Order, 1992 CONTENTS 1. Short title and commencement 2. Price of Sugar produced in 1992-93 season SCHEDULE 1 :- SCHEDULE-I SCHEDULE 2 :- SCHEDULE-II Sugar (Price Determination for 1992-93 Production) Order, 1992 In exercise of the powers conferred by sub-section 3(c) of Section 3 of the Essential Commodities Act, 1955 (10 of 1955), the Central Government hereby makes the following order, namely :- 1. Short title and commencement :- (1) This Order may be called the Sugar (Price Determination for 1992-93 Production) Order, 1992. (2) It shall come into force at once. 2. Price of Sugar produced in 1992-93 season :- The Central Government hereby determines the prices specified in Columns 2 to 5 of Schedules I and II, hereto annexed, as the prices payable for the Indian Sugar Standard (ISS) grades of sugar mentioned therein, packed in 'A' Twill new gunny bags and produced in 1992-93 by all vacuum pan sugar factories situated in the areas specified in the corresponding entry in Column I of the said Schedules, and specified in Schedule III hereto annexed, and required to be supplied to the persons, organisations or State Governments specified in the Order made by the Central Government under sub-clause (1) of Clause 2 of the Levy Sugar Supply (Control) Order, 1979, for delivery at buyer's option into (i) railways wagons or (H) the buyer's carts, lorries or other means of transport at the factory gate/factory godown: Provided that where a sugar factory is situated at a distance exceeding five kilometres from the nearest railway station or an out agency of the railway or from the godown outside the factory not connected by rail, the producer may charge additional seven and a half paise per quintal of sugar per kilometre beyond five kilometres of the distance between the sugar factory and such railway station or out agency of the railway, 'in case of despatches by rail or between the sugar factory and such godown in case of delivery ex-godowns. Explanation.-In this Order :- (a) the prices specified in Columns 2 to 5 of Schedules I and II aforesaid do not include the duty of excise, additional duty of excise in lieu of sales tax, and the special duty of excise. Which the producer can recover, at the rate in force at the relevant time, in addition to the prices as determined by this Order; (b) the prices specified in Columns 2 to 5 of Schedule I aforesaid include transport from factory godowns and loading, at Buyer's option, into railway wagons at the railway station or siding generally used by the producer and including siding or wagon hauling dunnage and other incidentals; (c) the prices specified in Columns 2 to 5 of Schedule II aforesaid include transport from godowns and loading of sugar, at buyer's option, into carts, lorries or other means of transport at the factory gate/factory godowns and include all other incidentals; (d) the Indian Sugar Standard grade (ISS grades) means the grades represented by the Standard sealed samples of sugar in bottles issued by the Director, National Sugar Institute, Kanpur, conforming to the standard L-30, M-30, S- 30, L-29, M-29 and S-29 prescribed by the Government. SCHEDULE 1 SCHEDULE-I (See Clause 2) Prices for delivery into railway wagons (Rupees per Quintal) gradewise for ISS Grades (Excluding Excise Duty) in respect of factories specified in Schedule III Zone Indian Sugar Standards (ISS) Grades of Sugar L30 1-39 S30 S29 M30 M29 1 2 3 4 5 Andhra Pradesh 588.29 587.29 587.14 586.29 Assam, Nagaland, Orissa and West Bengal 672.09 671.09 670.94 670.09 Bihar (North)* 636.92 635.92 635.77 634.92 Bihar (South)* 734.27 733.27 733.12 732.27 Gujarat (South) 563.49 562,49 562.34 561.49 Giijamt (Saurashtra) 582.13 581.13 580.98 580.13 Haryana 572.23 571.23 571.08 570.23 Kamataka 559.31 558.31 558.16 557.31 Kerala and Goa 668.33 667.33 667.18 666.33 Madhya Pradesh 649.54 648.54 648.39 647.54 Maharashtra (South) 535.28 534.28 534.13 533.28 Maharashtra (North) 582.07 581.07 580.92 580.07 Punjab 587.92 586.92 586.77 585.92 Rajasthan 703.44 702.44 702.29 701.44 Tamil Nadu and Pondicherry 605.86 604.86 604.71 603.86 Uttar Pradesh (Central) 607.03 606.03 605.88 605.03 Uttar Pradesh (East) 630.83 629.83 629.68 628.83 Uttar Pradesh (West) 613.07 612.07 611.92 611.07 *The prices of North and South Bihar zones are subject to final orders of the Court in respect of Purchase Tax etc. In case any amount is to be realised from the factories in the aforesaid zones of Bihar, it would have to be refunded by the concerned factories to the Sugar Price Equalisation Fund. SCHEDULE-11 (See Clause 2) Prices for delivery into buyer's carts, lorries or other means of transport at the factory gate/factory godown (Rupees per quintal) Gradewise for ISS Grade (Excluding Excise Duty) in respect of factories specified in Schedule III. Zone Indian Sugar Standard (ISS) Grades of Sugar L30 L29 S30 S29 M30 M29 Andhra Pradesh 586.29 585.29 585.14 584.29 Assam, Nagaland, Orissa and West Bengal 670.09 669.09 668.94 668.09 Bihar (North)* 634.92 633.92 633.77 632.92 Bihar (South)* 732.27 731.27 731.12 730.27 Gujarat (South) 561.49 560.49 560.34 559.49 Gujarat (Saurashtra) 580.13 579.13 578.98 578.13 Haryana 570.23 569.23 569.08 568.23 Karnataka 557.31 556.31 556.16 555.31 Kerala and Goa 666.33 665.33 665.18 664.33 Madhya Pradesh 647.54 646.54 646.39 645.54 Maharashtra (South) 533.28 532.28 532.13 531.28 Maharashtra (North) 580.07 579.07 578.92 578.07 Punjab 585.92 584.92 584.77 583.92 Rajasthan 701.44 700.44 700.29 699.44 Tamil Nadu and Pondicherry 605.86 602.86 602.71 601.86 Uttar Pradesh (Central) 603.03 604.03 603.88 603.03 Uttar Pradesh (East) 628.83 627.83 627.68 626.83 Uttar Pradesh (West) 611.07 610.07 609.92 609.07 *The prices for North and South Bihar zones are subject to final orders of the Court in respect of Purchase Tax etc. In case any amount is to be realised from the factories in the aforesaid zones of Bihar, it would have to be refunded by the concerned factories to the Sugar Price Equalisation Fund. SCHEDULE 2 SCHEDULE-II
Act Metadata
- Title: Sugar (Price Determination For 1992-93 Production) Order, 1992
- Type: C
- Subtype: Central
- Act ID: 12480
- Digitised on: 13 Aug 2025