Sugarcane Control (Additional Poweres) Repeal Act, 2000

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com SUGARCANE CONTROL (ADDITIONAL POWERES) REPEAL ACT, 2000 13 of 2000 [MAY 12, 2000] CONTENTS 1. Short title 2. Repeal of Act 39 of 1962 SUGARCANE CONTROL (ADDITIONAL POWERES) REPEAL ACT, 2000 13 of 2000 [MAY 12, 2000] The Sugarcane Control (Additional Powers) Repeal Act, 2000 (13 of 2000)-Act No. 39 of 1962-Repealed. The following Act of Parliament received the assent of the President on the 12th May, 2000, and is hereby published for general information:- 1. Short title :- This Act may be called the Sugarcane Control (Additional Powers) Repeal Act, 2000. 2. Repeal of Act 39 of 1962 :- The Sugarcane Control (Additional Powers) Act, 1962 is hereby repealed.

Act Metadata
  • Title: Sugarcane Control (Additional Poweres) Repeal Act, 2000
  • Type: C
  • Subtype: Central
  • Act ID: 12501
  • Digitised on: 13 Aug 2025