Supreme Court (Number Of Judges) Amendment Act, 2008
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Supreme Court (Number Of Judges) Amendment Act, 2008 11 of 2009 [05 February 2009] CONTENTS 1. Short Title 2. Amendment Of Section 2 Supreme Court (Number Of Judges) Amendment Act, 2008 11 of 2009 [05 February 2009] An Act further to amend the Supreme Court (Number of Judges) Act, 1956. Be it enacted by Parliament in the Fifty-ninth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Supreme Court (Number of Judges) Amendment Act, 2008. 2. Amendment Of Section 2 :- In section 2 of the Supreme Court (Number of Judges) Act, 1956(55 of 1956), for the word "twenty-five", the word "thirty" shall be substituted.
Act Metadata
- Title: Supreme Court (Number Of Judges) Amendment Act, 2008
- Type: C
- Subtype: Central
- Act ID: 12521
- Digitised on: 13 Aug 2025