Tamil Nadu Appropriation Act, 2004

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation Act, 2004 7 of 2004 CONTENTS 1. Short Title 2. Supplementary Appropriation Out Of The Consolidated Fund Of The State For The Services And Purposes Of The Financial Year Which Commenced On The 1St Day Of April, 2003 SCHEDULE 1 :- THE SCHEDULE Tamil Nadu Appropriation Act, 2004 7 of 2004 An Act to provide for the appropriation of certain further moneys out of the Consolidated Fund of the State for the services and purposes of the financial year which commenced on the 1st day of April 2003. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-fifth Year of the Republic of India as follows:- Statement of Objects and Reasons2 This Bill is introduced in pursuance of Article 205, read with clause (1) of Article 204 of the Constitution, to provide for the appropriation out of the Consolidated Fund of the State, of the moneys required to meet.- (a) the supplementary grants made by the Tamil Nadu Legislative Assembly for the financial year which commenced on the 1st day of April 2003; and (b) the supplementary expenditure charged on the Consolidated Fund of the State for the year. 1. Received the assent of the Governor on the 24th February, 2004 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Issue No.61, Page 17, dated 24th February, 2004. 2. Vide T.N. Bill No.3 of 2004 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 1, Issue No.45, Page 9, dated 12th February 2004. 1. Short Title :- This Act may be called the Tamil Nadu Appropriation Act, 2004. 2. Supplementary Appropriation Out Of The Consolidated Fund Of The State For The Services And Purposes Of The Financial Year Which Commenced On The 1St Day Of April, 2003 :- The State Government may appropriate out of the Consolidated Fund of the State for the services and purposes of the financial year which commenced on the 1st day of April 2003, a further sum not exceeding three thousand one hundred and fifty nine crores, seventy two lakhs and forty four thousand rupees, being moneys required to meet- (a) the supplementary grants made by the Tamil Nadu Legislative Assembly for that year, as set forth in column (3) of the Schedule; and (b) the supplementary expenditure charged on the Consolidated Fund of the State for that year, as set forth in column (4) of the Schedule. SCHEDULE 1 THE SCHEDULE (See Sections 2) Services and purposes Sums not exceeding Demand No. Voted by the Legislative Assembly Charged on the Consolidated Fund of the State Total 1 2 3 4 5 1 State Legislature Revenue Capital Loan 3,000 9,09,000 9,12,000 2 Governor and Council of Mininsters Revenue Capital Loan 60,36,000 1,000 60,37,000 3. Administration of Justice Revenue Capital Loan 10,000 51,67,000 51,77,000 4. Adi Dravidar and Tribal Welfare Department Revenue Capital Loan 35,000 6,93,77,000 35,000 6,93,77,000 5 Agriculture Department Revenue 56,27,24,000 27,000 56,27,51,000 Revenue Capital Loan 56,27,24,000 42,11,000 27,000 56,27,51,000 42,11,000 6 Animal Husbandry and Fisheries Department- Animal Husbandry Revenue Capital Loan 24.000 85,000 1,09,000 7 Animal Husbandry and Fisheries Department - Fisheries Revenue Capital Loan 16,72,30,000 4,31,48,000 1,54,000 16,73,84,000 4,31,48,000 9 Backward Classes, Most Backward Classes and Minorities Welfare Department Revenue Capital Loan 45,53,57,000 4,98,000 29,10,000 45,82,67,000 4,98,000 10 Commercial Taxes Department - Commercial Taxes Revenue Capital Loan 8,000 79,000 87,000 11 Commercial Taxes Department - Stamps and Registration Revenue Capital Loan 6,33,86,000 6,33,86,000 12 Co-operation, Food and Consumer Protection Department Revenue Capital Loan 239,53,60,000 44,64,000 219,92,39,000 1,24,000 239,54,84,000 44,64,000 219,92,39,000 13 Energy Department Revenue Capital Loan 3,000 175,00,00,000 3,000 175,00,00,000 14 Environment and Forests Department Revenue Capital Loan 17,48,21,000 10,000 2,90,000 17,51,11,000 10,000 15 Finance Department Revenue Capital Loan 61,02,01,000 61,02,01,000 16 Handlooms, Handicrafts, Textiles and Khadi Department - Revenue Capital Loan 34,41,62,000 34,41,62,000 Handlooms and Textiles 17 Handlooms, Handicrafts, Textiles, and Khadi Department - Khadi, Village Industries and Handicrafts Revenue Capital Loan 3,000 3,000 18 Health and Family Welfare Department Revenue Capital Loan 1,15,000 3,000 55,86,000 57,01,000 3,000 19 Higher Education Department Revenue Capital Loan 30,000 15,89,000 30,000 15,89,000 20 Highway Department Revenue Capital Loan 65,51,71,000 434,88,56,000 56,37,000 91,27,000 66,42,98,000 434,88,56,000 56,37,000 21 Home Department - Police Revenue Capital Loan 90,000 1,000 1,87,71,000 1,88,61,000 1,000 22 Home Department - Fire and Rescue Services Revenue Capital Loan 6,000 1,35,46,000 2,36,000 2,42,000 1,35,46,000 23 Home Department - Prisons Revenue Capital Loan 67,97,000 11,25,65,000 25,000 68,22,000 11,25,65,000 24 Home Department - Motor Vehicles Acts - Administration Revenue Capital Loan 4,000 4,000 25 Housing and Urban Development Department Revenue Capital. Loan 1,79,60,000 1,000 1,79,60,000 1,000 26 Industries Department Revenue Capital Loan 4,000 760,99,99,000 14,43,00,000 4,000 760,99,99,000 14,43,00,000 27 Information and Tourism Department- Information and Publicity Revenue Capital Loan 5,000 1,28,000 3,51,00,000 5,000 1,28,000 3,51,00,000 28 Information Revenue 12,000 12,000 28 Information and Tourism Department - Tourism Revenue Capital Loan 12,000 65,38,000 12,000 65,38,000 29 Information and Tourism Department- Stationery and Printing Revenue Capital Loan 2,000 2,000 30 Information Technology Department Revenue Capital Loan 2,000 2,000 31 Labour and Employment Department Revenue Capital Loan 19,000 2,04,26,000 19,000 2,04,26,000 33 Municipal Administration and Water Supply Department Revenue Capital Loan 11,000 2,000 212,48,62,000 11,000 2,000 212,48,62,000 34 Personnel and Administrative Reforms Department Revenue Capital Loan 6,000 6,000 35 Planning and Excise Department Revenue Capital Loan 7,000 2,000 7,000 2,000 36 Prohibition and Excise Department Revenue Capital Loan 1,54,86,000 6,40,00,000 1,54,86,000 6,40,00,000 37 Public Department Revenue Capital Loan 29,000 2,37,000 2,66,000 38 Public Works Department Revenue Capital Loan 162,29,81,000 62,000 9,40,000 162,39,21,000 62,000 39 Revenue Department Revenue Capital Loan 45,000 45,000 40 Rural Development Department Revenue Capital Loan 75,45,11,000 1,000 75,45,11,000 1,000 41 School Education Department Revenue Capital Loan 20,000 37,14,00,000 20,000 37,14,00,000 42 Smal Industries Department Revenue Capital Loan 6,000 1,000 6,000 1,000 43 Social Welfare Revenue 31,10,02,000 31,10,02,000 43 Social Welfare and Nutritious Meal Programme Department Revenue Capital Loan 31,10,02,000 4,14,90,000 31,10,02,000 4,14,90,000 44 Tamil Development Culture and Religious Endowments Department - Tamil Department - Culture Revenue Capital Loan 14,000 14,000 45 Tamil Development Culture and Religious Endowments Department - Hindu Religious and Charitable Endowments Revenue Capital Loan 3,000 46,40,000 1,000 3,000 46,40,000 46 Transport Department Revenue Capital Loan 30,36,32,000 30,36,32,000 47 Youth Welfare and Sports Development Department Revenue 7,000 7,000 Capital Loan 76,00,000 76,00,000 48 Pension and other Retirement Benefits Revenue Capital Loan 12,000 4,54,000 12,000 49 Relief on account of Natural Calamities Revenue Capital Loan 395,40,40,000 395,40,40,000 Debt chargaes Public Debt - Repayment Revenue Capital Loan Revenue Capital Loan 14,70,24,000 9,000 14,70,24,000 9,000 TOTAL Revenue 1,242,13,92,000 19,21,47,000 1,261,35,39,000 Capital 1,43,14,10,000 xx 1,443,14,10,000 GRAND TOTAL Loan 455,22,86,000 9,000 455,22,95,000 GRAND TOTAL Loan 455,22,86,000 9,000 455,22,95,000 3,140,50,8,000 19,21,56,000 3,159,72,4,000

Act Metadata
  • Title: Tamil Nadu Appropriation Act, 2004
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 23072
  • Digitised on: 13 Aug 2025