Tamil Nadu Appropriation Act, 2012
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation Act, 2012 10 of 2012 CONTENTS 1. Short title 2. Supplementary appropriation out of the Consolidated Fund of the State for the services and purposes of the financial year which commenced on the 1st day of April 2011 SCHEDULE 1 :- THE SCHEDULE Tamil Nadu Appropriation Act, 2012 10 of 2012 An Act to provide for the appropriation of certain further moneys out of the Consolidated Fund of the State for the services and purposes of the financial year which commenced on the 1st day of April 2011. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixty-Third Year of the Republic of India as follows:- 1. Short title :- This Act may be called the Tamil Nadu Appropriation Act, 2012. 2. Supplementary appropriation out of the Consolidated Fund of the State for the services and purposes of the financial year which commenced on the 1st day of April 2011 :- The State Government may appropriate out of the Consolidated Fund of the State for the services and purposes of the financial year which commenced on the 1st day of April 2011, a further sum not exceeding eight thousand seven hundred and sixty crores twenty eight lakhs and thirty seven thousand rupees, being moneys required to meet- (a) the supplementary grants made by the Tamil Nadu Legislative Assembly for that year, as set forth in column (3) of the Schedule; and (b) the supplementary expenditure charged on the Consolidated Fund of the State for that year, as set forth in column (4) of the Schedule. SCHEDULE 1 THE SCHEDULE (See section 2) .style8 {font-family: Verdana} --> Sums not exceeding Demand Number Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund of the State. Total (1) (2) (3) (4) (5) Rs. Rs. Rs. 1 State Legislature Revenue Capital Loan 5,000 ... ... ... ... ... 5,000 2 Governor and Council of Ministers Revenue Capital Loan ... ... ... 1,000 ... ... 1,000 ... ... 3 Administration of Justice Revenue Capital Loan 2,21,04,000 ... ... 3,000 ... ... 2,21,07,000 ... ... 4 Adi-Dravidar and Tribal Welfare Department Revenue Capital Loan 32,00,26,000 7,79,00,000 ... 4,99,16,000 ... ... 36,99,42,000 7,79,00,000 ... 5 Agriculture Department Revenue Capital Loan 80,46,82,000 3,000 ... ... ... ... 80,46,82,000 3,000 ... 6 Animal Husbandry (Animal Husbandry, Dairying and Fisheries Department) Revenue Capital Loan 14,81,34,000 2,00,01,000 ... ... ... ... 14,81,34,000 2,00,01,000 ... 7 Fisheries (Animal Husbandry, Dairying and Fisheries Department) Revenue Capital Loan 13,47,04,000 1,000 ... ... ... ... 13,47,04,000 1,000 ... 8 Dairy Development (Animal Husbandry, Dairying and Fisheries Department) Revenue Capital Loan ... ... 66,20,00,000 ... ... ... ... ... 66,20,00,000 9 Backward Classes, Most Backward Revenue Capital Loan 4,12,55,000 1,42,93,000 ... ... ... ... 4,12,55,000 1,42,93,000 ... Classes and Minorities Welfare Department 10 Commercial Taxes (Commercial Taxes and Registration Department) Revenue Capital Loan 1,04,20,000 ... ... .. ... ... 1,04,20,000 ... ... 11 Stamps and Registration (Commercial Taxes and Registration Department) Revenue Capital Loan 1,08,80,000 ... ... .. ... ... 1,08,80,000 ... ... 12 Co-operation (Co- operation, Food and Consumer Protection Department) Revenue Capital Loan 110,03,27,000 5,27,35,000 ... .. .. .. 110,03,27,000 5,27,35,000 ... 13 Food and Consumer Protection (Co- operation, Food and Consumer Protection Department) Revenue Capital Loan 2,50,01,000 1,96,81,000 ... .. ... .. 2,50,01,000 1,96,81,000 ... 14 Energy Department Revenue Capital Loan ... 3,500,00,00,000 2,955,16,00,000 .. ... ... ... 3,500,00,00,000 2,955,16,00,000 15 Environment, (Environment and Forests Department) Revenue Capital Loan 1,000 ... 2,55,00,000 .. ... ... 1,000 ... 2,55,00,000 16 Finance Department Revenue Capital Loan 8,85,40,000 ... 22,00,00,000 .. ... ... 8,85,40,000 ... 22,00,00,000 17 Handlooms and Textiles (Handlooms, Handicrafts, Textiles and Khadi Department) Revenue Capital Loan ... ... 69,00,000 .. .. ... ... ... 69,00,000 19 Health and Family Welfare Department Revenue Capital Loan 21,16,72,000 2,00,02,000 ... 10,47,000 .. ... 21,27,19,000 2,00,02,000 ... 20 Higher Revenue 20,50,65,000 .. 20,50,65,000 Education Department Capital Loan 3,000 ... ... ... 3,000 ... 21 Highways and Minor Ports Department Revenue Capital Loan 1,000 5,50,07,000 ... .. .. ... 1,000 5,50,07,000 ... 22 Police (Home, Prohibition and Excise Department) Revenue Capital Loan 14,48,51,000 2,000 ... .. ... ... 14,48,51,000 2,000 ... 23 Fire and Rescue Services (Home, Prohibition and Excise Department) Revenue Capital Loan 1,13,57,000 1,000 ... .. .. ... 1,13,57,000 1,000 ... 24 Prisons (Home, Prohibition and Excise Department) Revenue Capital Loan 5,28,69,000 3,000 ... .. ... ... 5,28,69,000 3,000 ... 25 Motor Vehicles Acts- Administration (Home, Prohibition and Excise Department) Revenue Capital Loan 8,00,02,000 1,000 ... .. .. .. 8,00,02,000 1,000 ... 26 Housing and Urban Development Department Revenue Capital Loan 40,00,02,000 ... 116,11,00,000 .. .. ... 40,00,02,000 ... 116,11,00,000 27 Industries Department Revenue Capital Loan ... ... 35,00,00,000 .. ... ... ... ... 35,00,00,000 28 Information and Publicity (Tamil Development, Religious Endowments and Information Department) Revenue Capital Loan 4,04,86,000 ... ... ... ... ... 4,04,86,000 ... ... 29 Tourism - Art and Culture (Tourism and Culture Department) Revenue Capital Loan 19,93,000 7,47,51,000 ... ... ... ... 19,93,000 7,47,51,000 ... 30 Stationery and Printing (Tamil Development, Religious Endowments Revenue Capital Loan ... 1,10,00,000 ... ... ... ... ... 1,10,00,000 ... and Information Department) 31 Information Technology Department Revenue Capital Loan 1,000 ... 3,00,00,000 ... ... ... 1,000 ... 3,00,00,000 32 Labour and Employment Department Revenue Capital Loan 1,17,14,000 3,000 ... ... ... ... 1,17,14,000 3,000 ... 34 Municipal Administration and Water Supply Department Revenue Capital Loan 1,000 118,55,52,000 41,96,00,000 ... 1,000 118,55,52,000 41,96,00,000 35 Personnel and Administrative Reforms Department Revenue Capital Loan 2,00,28,000 ... ... 1,000 ... ... 2,00,29,000 ... ... 36 Planning, Development and Special Initiatives Department Revenue Capital Loan 78,000 1,000 ... ... ... ... 78,000 1,000 ... 37 Prohibition and Excise (Home, prohibition and Excise Department Revenue Capital Loan 2,90,01,000 ... ... .. ... ... 2,90,01,000 ... ... 38 Public Department Revenue Capital Loan 13,92,38,000 ... ... ... ... ... 13,92,38,000 ... ... 39 Buildings (Public Works Department) Revenue Capital Loan 2,000 20,20,000 ... ... ... ... 2,000 20,20,000 ... 40 Irrigation (Public Works Department) Revenue Capital Loan 1,86,01,000 2,57,58,000 ... ... 87,62,000 ... 1,86,01,000 3,45,20,000 ... .style8 {font-family: Verdana} --> 41 Revenue Department Revenue Capital Loan 4,65,80,000 1,000 ... ... ... ... 4,65,80,000 1,000 ... 42 Rural Development and Panchayat Raj Department Revenue Capital Loan 9,000 4,000 ... ... ... ... 9,000 4,000 ... 43 School Education Department Revenue Capital Loan 1,26,60,000 ... ... ... ... ... 1,26,60,000 ... ... 44 Micro, Small and Medium Enterprises Department Revenue Capital Loan 16,34,55,000 ... ... ... ... ... 16,34,55,000 ... ... 45 Social Welfare and Nutritious Meal Programme Department Revenue Capital Loan 51,64,000 ... 51,64,000 46 Tamil Development (Tamil Development, Religious Endowments and Information Department) Revenue Capital Loan 2,26,19,000 ... 2,26,19,000 47 Hindu Religious and Charitable Endowments (Tamil Development, Religious Endowments and Information Department) Revenue Capital Loan 60,00,51,000 ... ... ... ... ... 60,00,51,000 ... ... 48 Transport Department Revenue Capital Loan 86,50,00,000 ... 248,45,65,000 ... ... ... 86,50,00,000 ... 248,45,65,000 49 Youth Welfare and Sports Development Department Revenue Capital Loan 1,03,63,000 ... ... ... ... ... 1,03,63,000 ... ... 50 Pension and Other Retirement Benefits Revenue Capital Loan 10,26,89,000 ... ... ... ... ... 10,26,89,000 ... ... 51 Relief on account of Natural Calamities Revenue Capital Loan 1,004,63,97,000 ... ... ... ... ... 1,004,63,97,000 ... ... 52 Department for the Welfare of Differently Abled persons Revenue Capital Loan 2,01,43,000 ... ... ... ... ... 2,01,43,000 ... ... 54 Forest (Environment and Forests) Revenue Capital Loan 1,00,02,000 9,49,46,000 ... ... ... ... 1,00,02,000 9,49,46,000 ... Revenue 1,597,81,73,000 5,09,68,000 1,602,91,41,000 Total .. Capital 3,665,36,69,000 87,62,000 3,666,24,31,000 Loan 3,491,12,65,000 ... 3,491,12,65,000 Grand Total 8 754 31 07 000 5 97 30 000 8 760 28 37 000 Grand Total .. 8,754,31,07,000 5,97,30,000 8,760,28,37,000
Act Metadata
- Title: Tamil Nadu Appropriation Act, 2012
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23074
- Digitised on: 13 Aug 2025