Tamil Nadu Appropriation (No. 5) Act, 2004

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation (No. 5) Act, 2004 26 of 2004 CONTENTS 1. Short Title 2. Issue Of Rs.49,36,69,537 Out Of The Consolidated Fund Of The State For The Financial Year Ended On The 31St Day Of March 1993 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Tamil Nadu Appropriation (No. 5) Act, 2004 26 of 2004 Statement of Objects and Reasons2 This Bill is introduced in pursuance of sub-clause (b) of clause (1) of Article 205, read with clause (1) of Article 204, of the Constitution to provide for the appropriation out of the Consolidated Fund of the State, of the moneys required to meet- (a) the grants made by the Tamil Nadu Legislative Assembly to cover the amount spent on certain services and purposes during the financial year 1992-93 in excess of the amount granted for those services and purposes for that year; and (b) the amount spent on those services and purposes in excess of the expenditure charged on the said Fund for that year. PREAMBLE An Act to provide for the authorisation of appropriation of moneys out of the Consolidated Fund of the State to meet the amounts spent on certain services and purposes during the financial year ended on the 31st day of March 1993 in excess of the amount authorised or granted for those services and purposes for that year. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-fifth Year of the Republic of India as follows:- 1. Received the assent of the Governor on the 5th August, 2004 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Issue No.207, Page 87-88, dated 5th August, 2004. 2. Vide T.N. Bill No.24 of 2004 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 1, Issue No.202, Page 111, dated 31st July 2004. 1. Short Title :- This Act may be called the Tamil Nadu Appropriation (No. 5) Act, 2004. 2. Issue Of Rs.49,36,69,537 Out Of The Consolidated Fund Of The State For The Financial Year Ended On The 31St Day Of March 1993 :- The sum specified in column (5) of the Schedule amounting in the aggregate to forty nine crores thirty six lakhs sixty nine thousand five hundred and thirty seven rupees shall be deemed to have been authorised to be paid and applied from and out of the Consolidated Fund of the State to meet the amount spent for defraying the charges in respect of the services and purposes specified in column (2) of the Schedule during the financial year ended on the 31st day of March 1993, in excess of the amount authorised or granted for those services and purposes for that year. 3. Appropriation :- The sum deemed to have been authorised to be paid and applied from and out of the Consolidated Fund of the State under Section 2 shall be appropriated and shall be deemed to have been appropriated for the services and purposes specified in the Schedule in relation to the financial year ended on the 31st day of March 1993. SCHEDULE 1 THE SCHEDULE (See Sections 2 and 3) Services and purposes Sums not exceeding Demand No. Voted by the Legislative Assembly Charged on the Consolidated Fund of the State Total 1 2 3 4 5 Rs. Rs. Rs. 2 State Excise Department 4,166 4,166 5 Stamps- Administration 27,15,256 27,15,256 7 State Legislature 8,37,330 1,80,578 10,17,908 11 District Administration 1,631 1,631 15 Police 12,11,641 12,11,641 18 Medical 82,272 82,272 19 Public Health 1,60,63,237 30,492 1,60,93,729 20 Agriculture 14,96,50,355 14,96,50,355 24 Industries 27,85,202 27,85,202 34 Urban Development 4,77,89,386 4,77,89,386 35 Civil Supplies 3,81,747 3,81,747 37 Public Works - Buildings 4,38,41,387 9,36,639 4,47,78,026 42 Pensions and other Retirement Benefits 5,24,62,270 5,24,62,270 44 Stationery and Printing 63,07,403 63,07,403 46 Compensation and Assignments 3,10,50,554 3,10,50,554 55 Capital Outlay on Irrigation 13,901 13,901 57 Capital Outlay on Roads and Bridges 35,68,278 35,68,278 60 Capital Outlay on Rural Industries 3,17,261 3,17,261 62 Loans and Advances by the State Government 13,34,38,551 13,34,38,551 Grand Total 49,12,08,217 24,61,320 49,36,69,537

Act Metadata
  • Title: Tamil Nadu Appropriation (No. 5) Act, 2004
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 23056
  • Digitised on: 13 Aug 2025