Tamil Nadu Appropriation (No.2) Act, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation (No.2) Act, 2005 4 of 2005 CONTENTS 1. Short Title 2. Appropriation Out Of The Consolidated Fund Of The State For The Services And Purposes Of The Financial Year Commencing On The 1St Day Of April 2005 SCHEDULE 1 :- THE SCHEDULE Tamil Nadu Appropriation (No.2) Act, 2005 4 of 2005 An Act to provide for the appropriation of moneys out of the Consolidated Fund of the State for the services and purposes of the financial year commencing on the 1st day of April 2005. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-sixth Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on the 9th May 2005-- Published In Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No. 111, pages 15-19, dated 10th May, 2005. 1. Short Title :- This Act may be called the Tamil Nadu Appropriation (No.2) Act, 2005. 2. Appropriation Out Of The Consolidated Fund Of The State For The Services And Purposes Of The Financial Year Commencing On The 1St Day Of April 2005 :- The State Government may appropriate out of the Consolidated Fund of the State for the services and purposes of the financial year commencing on the 1st day of April 2005, a sum not exceeding forty one thousand two hundred and one crores ninety nine lakhs and thirty six thousand rupees which shall be inclusive of the sum of ten thousand three hundred crores fifty lakhs and fifteen thousand rupees specified in Section 2 of the Tamil Nadu Appropriation (Vote on Account) Act, 2005 (T.N. Act 2 of 2005) being moneys required to meet.-- (a) the grants made by the Tamil Nadu Legislative Assembly for the year, as set forth in Column (3) of the Schedule; and (b) the expenditure charged on the Consolidated Fund of the State for that year as set forth in Column (4) of the Schedule. SCHEDULE 1 THE SCHEDULE (See Section 2) Demand No. Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund of the State Total 1 2 3 4 5 Rs. Rs. Rs. 1 State Legislature Revenue Capital Loan 13,13,30,000 19,09,000 13,32,39,000 2 Governor and Council of Ministers Revenue Capital Loan 13,93,07,000 2,97,97,000 16,91,04,000 3 Administration of Justice Revenue Capital Loan 152,51,20,000 6,72,25,000 34,55,63,000 187,06,83,000 6,72,25,000 4 Adi Dravidar and Tribal Welfare Department Revenue Capital Loan 407,33,95,000 42,31,89,000 25,00,000 4,00,01,000 411,33,96,000 42,31,89,000 25,00,000 5 Agriculture Department Revenue Capital Loan 806,10,42,000 48,30,45,000 2,000 806,10,44,000 48,30,45,000 6 Animal Husbandry and Fisheries Department- Animal Husbandry Revenue Capital Loan 165,70,05,000 17,60,000 1,000 165,70,06,000 17,60,000 7 Animal Husbandry and Fisheries Department - Fisheries Revenue Capital Loan 75,89,21,000 4,01,97,000 5,000 75,89,26,000 4,01,97,000 8 Animal Husbandry and Fisheries Department- Dairy Development Revenue Capital Loan 12,13,54,000 1,000 12,13,55,000 9 Backward Classes, Most Backward Classes and Minorities Welfare Department Revenue Capital Loan 190,69,23,000 96,53,56,000 3,000 190,69,26,000 96,53,56,000 10 Commercial Taxes Department - Commercial Taxes Revenue Capital Loan 426,64,98,000 2,000 426,65,00,000 11 Commercial Taxes Department - Stamps and Registration Revenue Capital Loan 100,31,83,000 1,000 100,31,84,000 12 Co-operation, Food and Consumer Protection Department Revenue Capital Loan 1,314,27,82,000 54,72,65,000 9,17,71,000 5,000 1,314,27,87,000 54,72,65,000 9,17,71,000 13 Energy Department Revenue Capital Loan 1,093,36,73,000 25,00,00,000 108,61,81,000 1,093,36,73,000 25,00,00,000 108,61,81,000 14 Environment and Forests Revenue Capital 119,98,16,000 108,45,58,000 11,000 119,98,27,000 108,45,58,000 Department Loan 15 Finance Department Revenue Capital Loan 393,92,54,000 1,000 18,27,04,000 1,000 393,92,55,000 1,000 18,27,04,000 16 Handlooms, Handicrafts, Textiles and Khadi Department - Handlooms and Textiles Revenue Capital Loan 312,38,05,000 40,00,000 1,000 312,38,06,000 40,00,000 17 Handlooms, Handicrafts, Textiles, and Khadi Department - Khadi, Village Industries and Handicrafts Revenue Capital Loan 61,45,71,000 1,000 61,45,72,000 18 Health and Family Welfare Department Revenue Capital Loan 1,457,50,20,000 194,53,92,000 20,34,000 1,457,70,54,000 194,53,92,000 19 Higher Education Department Revenue Capital Loan 732,09,63,000 9,67,78,000 1,000 2,000 732,09,65,000 9,67,78,000 1,000 20 Highways Department Revenue Capital Loan 909,61,21,000 2,081,85,69,000 1,000 3,000 909,61,24,000 2,081,85,69,000 1,000 21 Home Department - Police Revenue Capital Loan 1,269,21,09,000 69,36,42,000 50,01,000 25,25,000 1,269,46,34,000 " 69,36,42,000 50,01,000 22 Home Department - Fire and Rescue Services Revenue Capital Loan 68,54,95,000 4,000 1,000 68,54,96,000 4,000 23 Home Department - Prisons Revenue Capital Loan 71,07,58,000 25,00,04,000 3,000 71,07,61,000 25,00,04,000 24 Home Department - Motor Vehicles Acts - Administration Revenue Capital Loan 57,69,11,000 1,000 57,69,12,000 25 Housing and Urban Development Department Revenue Capital Loan 231,97,37,000 22,00,11,000 115,50,000 1,000 231,97,38,000 22,00,11,000 115,50,00,000 26 Industries Department Revenue Capital Loan 50,74,38,000 78,15,61,000 1,000 50,74,39,000 78,15,61,000 27 Information and Tourism Department- Information and Publicity Revenue Capital Loan 32,07,21,000 32,07,21,000 28 Information and Tourism Department - Tourism Revenue Capital Loan 18,03,80,000 14,38,46,000 18,03,80,000 14,38,46,000 29 Information and Tourism Department- Stationery and Printing Revenue Capital Loan 54,71,22,000 1,00,01,000 10,00,000 54,81,22,000 1,00,01,000 30 Information Technology Department Revenue Capital Loan 14,08,69,000 1,000 14,08,70,000 31 Labour and Employment Department Revenue Capital Loan 190,09,99,000 4,53,42,000 1,000 190,10,00,000 4,53,42,000 32 Law Department Revenue Capital Loan 8,33,68,000 8,33,68,000 33 Municipal Administration and Water Supply Department Revenue Capital Loan 702,14,57,000 666,30,25,000 121,69,23,000 1,000 702,14,58,000 666,30,25,000 121,69,23,000 34 Personnel and Administrative Reforms Department Revenue Capital Loan 24,88,90,000 10,11,39,000 35,00,29,000 35 Planning, Development and Special Initiatives Department Revenue Capital Loan 124,64,10,000 8,33,00,000 124,64,10,000 8,33,00,000 36 Prohibition and Excise Department Revenue Capital Loan 35,30,02,000 35,30,02,000 37 Public Department Revenue Capital Loan 81,23,13,000 10,00,00,000 7,20,000 81,30,33,000 10,00,00,000 38 Public Works Department Revenue Capital Loan 699,08,04,000 672,66,41,000 66,62,000 699,74,66,000 672,66,41,000 39 Revenue Department Revenue Capital Loan 995,92,59,000 7,000 1,000 995.92,60,000 7,000 40 Rural Development Department Revenue Capital Loan 1,936,30,33,000 479,76,39,000 1,000 1,936,30,34,000 479,76,39,000 41 School Education Department Revenue Capital Loan 4,272,20,20,000 75.65,72,000 15,50,000 2,000 4,272.20,22,000 75,65,72,000 15,50,000 42 Small Industries Department Revenue Capital Loan 56,88,14.000 51,99,000 2,000 56,88,16,000 51,99,000 43 Social Welfare and Nutritious Meal Programme Department Revenue Capital Loan 558,17,87,000 3,000 1,000 558,17,88,000 3,000 44 Tamil Development -Culture and Religious Endowments Department - Tamil Department Revenue Capital Loan 38,38,66,000 1,02,50,000 1,000 38,38,67,000 1,02,50,000 Culture 45 Tamil Development Culture and Religious Endowments Department - Hindu Religious and Charitable Endowments Revenue Capital Loan 28,82,43,000 51,60,000 20,46,000 29,02,89,000 51,60,000 46 Transport Department Revenue Capital Loan 269,51,55,000 12,000 1,000 269,51.56,000 12,000 47 Youth Welfare and Sports Development Department Revenue Capital Loan 33,96,84,000 4,000 1,000 33,96,85,000 4,000 48 Pension and other Retirement Benefits Revenue Capital Loan 4,831,13,99,000 11,80,000 4,831,25,79,000 49 Relief on account of Natural Calamities Revenue Capital Loan 2,010,76,03,000 2,010,76,03,000 Debt charges Revenue Capital Loan 5,661,10,24,000 5,661,10,24,000 Public Debt Repayment Revenue Capital Loan 2,786,33,57,000 2,786,33,57,000 TOTAL Revenue Capital Loan 27,524,97,29,000 4,801,55,59,000 374,5632,000 5,714,56,59,000 2,78633,57,000 33,239,53,88,000 5,801,55,59,000 3,160,89,89,000 GRAND TOTAL 32,701,09,20,000 8,500,90,16,000 41,201,9936,000
Act Metadata
- Title: Tamil Nadu Appropriation (No.2) Act, 2005
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23058
- Digitised on: 13 Aug 2025