Tamil Nadu Appropriation (No.3) Act, 2003
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation (No.3) Act, 2003 43 of 2003 CONTENTS 1. Short Title 2. Supplementary Appropriation Out Of The Consolidated Fund Of The State For The Services And Purposes Of The Financial Year Which Commenced On The 1St Day Of April, 2003 SCHEDULE 1 :- THE SCHEDULE Tamil Nadu Appropriation (No.3) Act, 2003 43 of 2003 An Act to provide for the appropriation of certain further moneys out of the Consolidated Fund of the State for the services and purposes of the financial year which commenced on the 1st day of April, 2003. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-fourth Year of the Republic of India as follows: 1. Received the assent of the Governor on the 14th November, 2003 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Issue No. 319, dated 15th November, 2003. 1. Short Title :- This Act may be called the Tamil Nadu Appropriation (No.3) Act, 2003. 2. Supplementary Appropriation Out Of The Consolidated Fund Of The State For The Services And Purposes Of The Financial Year Which Commenced On The 1St Day Of April, 2003 :- The State Government may appropriate out of the Consolidated Fund of the State, for the services and purposes of the financial year which commenced on the 1st day of April, 2003, a further sum not exceeding five hundred and seventy-eight crores thirty five lakhs and eighty three thousand rupees, being moneys required to meet- (a) the supplementary grants made by the Tamil Nadu Legislative Assembly for that year, as set forth in column (3) of the Schedule; and (b) the supplementary expenditure charged on the Consolidated Fund of the State for that year, as set forth in column (4) of the Schedule. SCHEDULE 1 THE SCHEDULE (See Sections 2) Dem and No. Services and purposes Sums not exceeding Total Voted by the Legislative Assembly Charged on the Consolidated Fund of the State 1 2 3 4 5 3 Administration of Justice Revenue Capital Loan 42,08,000 42,08,000 4 Adi Dravidar and Tribal Welfare Revenue Capital Loan 1,14,34 000 1,14,34 000 5 Agriculture Department Revenue Capital Loan 17,02,52 000 17,02,52 000 6 Animal Husbandry and Fisheries Department- Animal Husbandry Revenue Capital Loan 82,50,000 82,50,000 9 Backward Classes, Most Backward Classes and Minorities Welfare Department Revenue Capital Loan 25,00,000 25,00,000 12 Co-operation, Food and Consumer Protection Department Revenue Capital Loan Loan 23,31,80,000 23,31,80,000 13 Energy Department Revenue Capital Loan 200,00,00,000 200,00,00,000 15 Finance Department Revenue Capital Loan 8,00,000 8,00,000 16 Handlooms, Handicrafts, Textiles and Khadi Department - Handlooms and Textiles Revenue Capital Loan 120,00,00,000 120,00,00,000 18 Health and Family Welfare Department Revenue Capital Loan 2,53,65,000 2,53,65,000 19 Higher Education Department Revenue Capital Loan 89,90,000 50,00,000 89,90,000 50,00,000 20 Highway Department Revenue Capital Loan 25,59,45,000 25,59,45,000 21 Home Department - Police Revenue Capital Loan 3,64,34,000 3,64,34,000 26 Industries Department Revenue Capital Loan 6,00,28,000 6,00,28,000 27 Information and Tourism Department- Information and Publicity Revenue Capital Loan 5,24,50,000 5,24,50,000 29 Information and Tourism Department- Stationery and Printing Revenue Capital Loan 1,59,08,000 43,00,000 1,59,08,000 43,00,000 31 Labour and Employment Department Revenue Capital Loan 85,64,000 85,64,000 35 Planning and Excise Department Revenue Capital Loan 7,50,00,000 7,50,00,000 37 Public Department Revenue Capital Loan 26,00,000 26,00,000 38 Public Works Department Revenue Capita Loan 1 30,58,65,000 45,20,50,000 30,58,65,000 45,20,50,000 43 Social Welfare and Nutritious Meal Programme Revenue Capital Loan 7,24,60,000 50,00,000 7,24,60,000 50,00,000 Department 44 Tamil Development Culture and Religious Endowments Department - Tamil Department Culture Revenue Capital Loan Loan 40,00,000 40,00,000 47 Youth Welfare and Sports Development Department Revenue Capital Loan 1,30,00,000 75,00,00,000 1,30,00,000 75,00,00,000 TOTAL Revenue 498,82,60,000 498,82,60,000 Capital 73,52,95,000 73,52,95,000 GRAND TOTAL Loan 6,00,28,000 6,00,28,000 578,35,83,000 578,35,83,000;
Act Metadata
- Title: Tamil Nadu Appropriation (No.3) Act, 2003
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23060
- Digitised on: 13 Aug 2025