Tamil Nadu Appropriation (No.4) Act, 2004
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation (No.4) Act, 2004 25 of 2004 CONTENTS 1. Short Title 2. Issue Of Rs.167,82,44,483 Out Of The Consolidated Fund Of The State For The Financial Year Ended On The 31St Day Of March 1992 3. Appropriation SCHEDULE 1 :- The Schedule Tamil Nadu Appropriation (No.4) Act, 2004 25 of 2004 Statement of Objects and Reasons2 This Bill is introduced in pursuance of sub-clause (b) of clause (1) of Article 205, read with clause (1) of Article 204, of the Constitution to provide for the appropriation out of the Consolidated Fund of the State, of the moneys required to meet- (a) the grants made by the Tamil Nadu Legislative Assembly to cover the amount spent on certain services and purposes during the financial year 1991-92 in excess of the amount granted for those services and purposes for that year; and (b) the amount spent on those services and purposes in excess of the expenditure charged on the said Fund for that year. PREAMBLE An Act to provide for the authorisation of appropriation of moneys out of the Consolidated Fund of the State to meet the amounts spent on certain services and purposes during the financial year ended on the 31st day of March 1992 in excess of the amount authorised or granted for those services and purposes for that year. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-fifth Year of the Republic of India as follows:- 1. Received the assent of the Governor on the 5th August, 2004 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Issue No.207, Page 85, dated 5th August, 2004. 2. Vide T.N. Bill No.23 of 2004 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 1, Issue No.202, Page 109, dated 31st July 2004. 1. Short Title :- This Act may be called the Tamil Nadu Appropriation (No. 4) Act, 2004. 2. Issue Of Rs.167,82,44,483 Out Of The Consolidated Fund Of The State For The Financial Year Ended On The 31St Day Of March 1992 :- The sum specified in column (5) of the Schedule amounting in the aggregate to one hundred and sixty seven crores eighty two lakhs forty four thousand four hundred and eighty three rupees shall be deemed to have been authorised to be paid and applied from and out of the Consolidated Fund of the State to meet the amount spent for defraying the charges in respect of the services and purposes specified in column (2) of the Schedule during the financial year ended on the 31st day of March 1992, in excess of the amount authorised or granted for those services and purposes for that year. 3. Appropriation :- The sum deemed to have been authorised to be paid and applied from and out of the Consolidated Fund of the State under Section 2 shall be appropriated and shall be deemed to have been appropriated for the services and purposes specified in the Schedule in relation to the financial year ended on the 31st day of March 1992. SCHEDULE 1 The Schedule (See Sections 2 and 3) Services and purposes Sums not exceeding Demand No. Voted by the Legislative Assembly Charged on theConsolidatedFund of the State Total 1 2 3 4 5 Rs. Rs. Rs. 5 Stamps- Administration 5,97,743 5,97,743 7 State Legislature 1,18,864 1,18.864 10 Milk Supply Schemes 13,63,999 13,63,999 11 District Administration 1,57,80,744 1,57,80,744 15 Police 92,473 92,473 17 Education 76,80,21,135 76.80,21,135 18 Medical 50,747 50,747 19 Public Health 3,43,10,021 3,43,10,021 20 Agriculture 64,95,05,570 64,95,05,570 31 Welfare of the Scheduled Tribes and Castes, etc. 15,36,523 15,36,523 35 Civil Supplies 10,28.00,583 10.28, 00,583 37 Public Works - Buildings 1,37,49,679 12.66,641 1,50,16,320 39 Roads and Bridges 4,70,52,570 4,70.52,570 44 Stationery and Printing 4,78,582 684 4,79.266 46 Compensation and Assignments 31,01,895 3,59,059 34,60.954 48 Rural Industries 33.75,985 33,75.985 50 Municipal Administration 23,836 23,836 57 Capital Outlay on Roads and Bridges 3,06,32,146 3.06,32,146 58 Capital Outlay on Road Transport Services and Shipping 39,22,690 39,22,690 59 Capital Outlay on Forests 1,02,314 1,02,314 Grand Total 167,47,17,178 35,27,305 167,82,44,483
Act Metadata
- Title: Tamil Nadu Appropriation (No.4) Act, 2004
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23062
- Digitised on: 13 Aug 2025