Tamil Nadu Appropriation (Vote On Account) Act, 2003
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation (Vote On Account) Act, 2003 6 of 2003 CONTENTS 1. Short Title 2. Withdrawal Of Certain Sums From And Out Of The Consolidated Fund Of The State For A Part Of The Financial Year Commencing On The 1St Day Of April, 2003 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Tamil Nadu Appropriation (Vote On Account) Act, 2003 6 of 2003 An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State for the services and purposes of a part of the financial year commending on the 1st day of April, 2003 BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-fourth Year of the Republic of India as follows.- 1. Received the assent of the President on the 29th February, 2003 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, page 39, dated 31st March, 2003. 1. Short Title :- This Act may be called the Tamil Nadu Appropriation (Vote on Account) Act, 2003. 2. Withdrawal Of Certain Sums From And Out Of The Consolidated Fund Of The State For A Part Of The Financial Year Commencing On The 1St Day Of April, 2003 :- The State Government may withdraw from and out of the Consolidated Fund of the State sums not exceeding ten thousand nine hundred and fifty seven crores seventy nine lakhs and fifty eight thousand rupees being moneys required to meet- a) the grants made in advance by the Tamil Nadu Legislative Assembly for a part of the financial year commencing on the 1st day of April, 2003, as set forth in column (3) of the Schedule, and (b) the expenditure charged on the Consolidated Fund of the State for the said part of that year, as set forth in column (4) of the Schedule. 3. Appropriation :- The sums authorized to be withdrawn from and out of the Consolidated Fund under Sec.2 shall be appropriated for the services and purposes expressed in the Schedule in relation to mat year. SCHEDULE 1 THE SCHEDULE (See Sections 2) Demand No. Sums not exceeding Services and purposes Voted by the Legislative Assembly Charged on the Consolidated Fund of the State Total 1 2 3 4 5 1 State Legislature Revenue Capital Loan 3,24,47,000 4,74,000 3,29,21,000 2 Governor and C of Mininsters Council Revenue Capital Loan 2,68,30,000 69,12,000 3,37,42,000 3 Administration of Justice Revenue Capital Loan 36,11,79,000 6,55,13,000 42,66,92,000 4. Adi Dravidar and Tribal Welfare Revenue Capital Loan 95,87,58,000 12,82,29,000 6,25,000 1,00,00,000 96,87,58,000 12,82,29,000 6,25,000 5 Agriculture Department Revenue Capital Loan 154,56,52,000 1,44,32,000 14,000 1,000 154,56,53,000 1,44,32,000 14,000 6 Animal Husbandary and Fisheries Department - Animal Husbandary Revenue Capital Loan 44,24,63,000 1,000 1,000 44,24,64,000 1,000 7 Animal Husbandary and Fisheries Department - Fisheries Revenue Capital Loan 13,65,48,000 74,03,000 13,65,48,000 74,03,000 8 Animal Husbandary and Fisheries Department- Dairy Development Revenue Capital Loan 3,28,88,000 1,000 3,28,89,000 9 Backward Classes, Most Backward Classes and Minorities Welfare Revenue Capital Loan 32,93,19,000 1,31,52,000 2,000 32,93,21,000 1,31,52,000 Department 10 Commercial Taxes Department - Commercial Taxes Revenue Capital Loan 111,65,02,000 1,000 111,65,03,000 11 Commercial Taxes Department - Stamps and Registration Revenue Capital Loan 20,30,21,000 1,000 20,30,22,000 12 Co-operation, Food and Consumer Protection Department Revenue Capital Loan 369,76,01,000 3,30,70,000 3,67,65,000 2,000 369,76,03,000 3,30,70,000 3,67,65,000 13 Energy Department Revenue Capital Loan 68,61,80,000 6,25,00,000 53,06,25,000 68,61,80,000 6,25,00,000 53,06,25,000 14 Environment and Forests Department Revenue Capital Loan 42,55,96,000 45,37,87,000 1,000 42,55,97,000 45,37,87,000 15 Finance Department Revenue Capital Loan 95,19,48,000 1,000 5,09,53,000 1,000 95,19,49,000 1,000 5,09,53,000 16 Handlooms, Handicrafts, Textiles and Khadi Department - Handlooms and Textiles Revenue Capital Loan 33,13,40,000 1,000 1,000 33,13,41,000 1,000 17 Handloms, Handicrafts, Textiles, and Khadi Department - Khadi, Village Industries and Handicrafts Revenue Capital Loan 14,51,27,000 14,51,27,000 18 Health and Family Welfare Department Revenue Capital Loan 336,25,47,000 8,81,75,000 4,84,000 336,30,31,000 8,81,75,000 19 Higher Education Department Revenue Capital Loan 184,20,92,000 43,27,000 13,000 1,000 184,20,93,000 43,27,000 13,000 20 Highway Department Revenue Capital Loan 247,93,86,000 357,42,54,000 1,000 247,93,87,000 357,42,54,000 21 Home Department - Police Revenue Capital Loan 309,27,55,000 38,22,38,000 25,00,000 3,57,000 309,31,12,000 38,22,38,000 25,00,000 22 Home Department - Fire and Rescue Revenue Capital Loan 16,17,51,000 1,000 16,17,52,000 Services 23 Home Department - Prisons Revenue Capital Loan 15,77,01,000 39,92,000 27,68,91,000 1,000 15,77,01,000 39,92,000 27,68,91,000 24 Home Department - Motor Vehicles Acts - Administration Revenue Capital Loan 10,53,98,000 1,000 10,53,99,000 25 Housing and Urban Development Department Revenue Capital Loan 27,23,71,000 20,67,45,000 27,68,91,000 1,000 27,23,72,000 20,67,45,000 27,68,91,000 26 Industries Department Revenue Capital Loan 10,33,18,000 1,00,01,000 1000 10,33,19,000 1,00,01,000 27 Information and Tourism Department- Information and Publicity Revenue Capital Loan 7,12,49,000 7,12,49,000 28 Information and Tourism Department - Tourism Revenue Capital Loan 6,56,61,000 13,14,000 6,56,61,000 13,14,000 29 Information and Tourism Department- Stationery and Printing Revenue Capital ; Loan 14,93,68,000 1,000 2,50,000 14,96,18,000 1,000 30 Information Technology Department Revenue Capital Loan 2,09,22,000 2,09,22,000 31 Labour and Employment Department Revenue Capital Loan 44,52,74,000 27,33,000 1,000 44,52,75,000 27,33,000 32 Law Department Revenue Capital Loan 2,26,94,000 2,26,94,000 33 Municipal Administration and Water Supply Department Revenue Capital Loan 251,27,02,000 136,25,01,000 69,05,72,000 1,000 251,27,03,000 136,25,01,000 69,05,72,000 34 Personnel and Administrative Reforms Department Revenue Capital Loan 5,58,96,000 2,90,79,000 8,49,75,000 35 Planning and Development Department Revenue Capital Loan 8,07,61,000 1,67,21,000 8,07,61,000 1,67,21,000 36 Prohibition and Excise Department Revenue Capital Loan 6,63,90,000 1,000 6,63,91,000 37 Public Department Revenue Capital 20,51,08,000 1,63,000 20,52,71,000 Loan 38 Public Works Department Revenue Capital Loan 194,1,31,000 211,93,82,000 17,08,000 194,28,39,000 211,93,82,000 39 Revenue Department Revenue Capital Loan 220,90,70,000 14,32,64,000 1,000 220,90,71,000 14,32,64,000 40 Rural Development Department Revenue Capital Loan 461,62,58,000 3,21,13,000 461,62,58,000 3,21,13,000 41 School Education Department Revenue Capital Loan 1045,19,99,000 5,72,96,000 2,38,000 1,000 1,045,20,00,000 5,72,96,000 2,38,000 42 Small Industries Department Revenue Capital Loan 15,96,76,000 53,58,000 25,00,000 1,000 15,96,77,000 53,58,000 25,00,000 43 Social Welfare and Nutritious Meal Programme Department Revenue Capital Loan 111,20,70,000 1,000 111,20,71,000 44 Tamil Development Culture and Religious Endowments Department - Tamil Department Culture Revenue Capital Loan 10,36,86,000 1,000 10,36,87,000 45 Tamil Development Culture and Religious Endowments Department - Hindu Religious and Charitable Endowments Revenue 7,02,53,000 8,40,000 5,11,000 7,07,64,000 8,40,000 46 Transport Department Revenue Capital Loan 37,31,82,000 4,18,000. 1,000 37,31,83,000 4,18,000. 47 Youth Welfare and Sports Development Department Revenue Capital Loan 6,54,06,000 27,80,000 1,000 6,54,07,000 27,80,000 48 Pension and other Retirement Benefits Revenue Capital Loan 1,057,42,84,000 2,000 1,057,42,86,000 49 Relief on account of Natural Calamities Revenue Capital Loan 196,72,40,000 196,72,40,000 Debt charges Revenue Capital 1,136,56,87,000 1,136,56,87,000 Loan Public Debt - Repayment Revenue Capital Loan 2,743,70,87,000 2,743,70,87,000 TOTAL Revenue 6,034,09,98,000 1,148,1,68,000 7,182,21,6,000 Capital 872,70,08,000 .. 872,70,08,000 GRAND TOTAL Loan 159,16,97,000 2,743,70,87,000 2,902,87,84,000 7,065,97,03.000 3,891,82,55,000 10,957,79,58,000
Act Metadata
- Title: Tamil Nadu Appropriation (Vote On Account) Act, 2003
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23067
- Digitised on: 13 Aug 2025