Tamil Nadu Appropriation (Vote On Account) Act, 2004

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation (Vote On Account) Act, 2004 8 of 2004 CONTENTS 1. Short Title 2 . Withdrawal Of Certain Sums From And Out Of The Consolidated Fund Of The State For A Part Of The Financial Year Commencing On The 1St Day Of April 2004 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Tamil Nadu Appropriation (Vote On Account) Act, 2004 8 of 2004 An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State for the services and purposes of a part of the financial year commencing on the 1st day of April 2004. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-fifth year of the Republic of India as follows:- Statement of Objects and Reasons2 This Bill is introduced in pursuance of Article 206 of the Constitution, to provide for the withdrawal from and out of the Consolidated Fund of the State, or certain sums being required to meet - (a) the grants made in advance by the Tamil Nadu Legislative Assembly in respect of estimated expenditure of the State for a part of the financial year commencing on the 1st day of April 2004; and (b) the expenditure charged on the said Fund for the said part of V that year, and for the appropriation of the said sums. J 1. Received the assent of the Governor on the 24th February, 2004 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Issue No.61, Page 25, dated 24th February, 2004. 2. Vide Bill No.3 of 2004 - Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 1, Issue No.45, page 9, dated 12th February, 2004. 1. Short Title :- This Act may be called the Tamil Nadu Appropriation (Vote on Account) Act, 2004. 2. Withdrawal Of Certain Sums From And Out Of The Consolidated Fund Of The State For A Part Of The Financial Year Commencing On The 1St Day Of April 2004 :- The State Government may withdraw from and out of the Consolidated Fund of the State sums not exceeding twelve thousand six hundred and sixty one crores seventy lakhs and ninety eight thousand rupees being moneys required to meet- (a) the grants made in advance by the Tamil Nadu Legislative Assembly for a part of the financial year commencing on the 1st day of April 2004, as set forth in column (3) of the Schedule; and (b) the expenditure charged on the Consolidated Fund of the State for the said part of that year, as set forth in column (4) of the Schedule. 3. Appropriation :- The sums authorized to be withdrawn from and out of the Consolidated Fund under Section 2 shall be appropriated for the services and purposes expressed in the Schedule in relation to that year. SCHEDULE 1 THE SCHEDULE (See Section 2) Services and purposes Sums not exceeding Dem and No. Voted by the Legislative Assembly Charged on the Consolidated Fund of the State Total 1 2 3 4 5 Rs. Rs. Rs. 1 State Legislature Revenue Capital Loan 4,55,65,000 6,88,000 4,62,53,000 2 Governor and Council of Mininsters Revenue Capital Loan 4,40,68,000 89,17,000 5,29,85,000 3 Administration of Justice Revenue Capital Loan 47,51,33,000 9,78,47,000 57,29,80,000 4 Adi Dravidar and Tribal Welfare Department Revenue Capital Loan 130,31,65,000 17,90,37,000 8,33,000 1,33,34,000 131,64,99,00 17,90,37,000 8,33,000 5 Agriculture Department Revenue Capital Loan 291,89,38,000 2,24,26,000 1,000 291,89,39,000 2,24,26,000 6 Animal Husbandry and Fisheries Revenue Capital Loan 54,77,04,000 5,85,000 1,000 54,77,05,000 5,84,000 Department- Animal Husbandry 7 Animal Husbandry and Fisheries Department - Fisheries Revenue Capital Loan 21,52,75,000 1,22,27,000 21,52,75,000 1,22,27,000 8 Animal Husbandry and Fisheries Department- Dairy Development Revenue Capital Loan 4,34,13,000 1,000 4,34,14,000 9 Backward Classes, Most Backward Classes and Minorities Welfare Department Revenue Capital Loan 51,26,52,000 1,99,81,000 2,000 51,26,54,000 1,99,81,000 10 Commercial Taxes Department - Commercial Taxes Revenue Capital Loan 107,36,22,000 1,000 107,36,23,000 11 Commercial Taxes Department - Stamps and Registration Revenue Capital Loan 36,75,37,000 1,000 36,75,38,000 12 Co-operation, Food and Consumer Protection Department Revenue Capital Loan 439,39,19,000 2,31,78,000 5,41,43,000 2,000 439,39,21,000 2,32,78,000 5,41,43,000 13 Energy Department Revenue Capital Loan 86,70,55,000 8,33,33,000 59,75,25,000 86,70,55,000 8,33,33,000 59,75,25,000 14 Environment and Forests Department Revenue Capital Loan 44,06,05,000 32,95,46,000 1,000 44,06,06,000 32,95,46,000 15 Finance Department Revenue Capital Loan 183,82,70,000 1,000 7,03,77,000 1,000 1,000 183,82,71,000 1,000 7,03,77,000 16 Handlooms, Handicrafts, Textiles and Khadi Department - Handlooms and Textiles Revenue Capital Loan 101,50,17,000 1,000 1,000 101,50,18,000 1,000 17 Handlooms, Handicrafts, Textiles, and Khadi Revenue Capital Loan 18,68,37,000 1,000 18,68,38,000 Department - Khadi, Village Industries and Handicrafts 18 Health and Family Welfare Department Revenue Capital Loan 445,12,90,000 17,39,93,000 6,13,000 445,19,03,000 17,39,93,000 19 Higher Education Department Revenue Capital Loan 215,69,48,000 90,93,000 1,000 1,000 215,69,49,000 90,93,000 1,000 20 Highways Department Revenue Capital Loan 321,69,58,000 435,87,28,000 1,000 321,69,59,000 435,87,28,000 21 Home Department - Police Revenue Capital Loan 395,95,86,000 46,17,41,000 16,67,000 8,42,000 396,04,28,000 46,17,41,000 16,67,000 22 Home Department - Fire and Rescue Services Revenue Capital Loan 22,54,37,000 1,000 22,54,38,000 23 Home Department - Prisons Revenue Capital Loan 23,32,00,000 15,69,67,000 1,000 23,32,01,000 15,69,67,000 24 Home Department - Motor Vehicles Acts - Administration Revenue Capital Loan 15,24,49,000 1,000 15,24,50,000 25 Housing and Urban Development Department Revenue Capital Loan 20,92,27,000 33,17,38,000 36,16,67,000 1,000 20,92,28,000 33,17,38,000 36,16,67,000 26 Industries Department Revenue Capital Loan 9,74,44,000 35,80,34,000 1,000 9,74,45,000 35,80,34,000 27 Information and Tourism Department- Information and Publicity Revenue Capital Loan 9,09,99,000 10,67,000 9,09,99,000 10,67,000 28 Information and Tourism Department - Tourism Revenue Capital Loan 5,38,39,000 4,73,35,000 5,38,39,000 4,73,35,000 29 Information and Tourism Department- Stationery and Printing Revenue Capital Loan 18,93,67,000 10,00,000 3,33,000 18,97,00,000 10,00,000 30 Information Technology Revenue Capital 5,51,75,000 1,000 5,51,76,000 Department Loan 31 Labour and Employment Department Revenue Capital Loan 59,10,10,000 1,03,35,000 1,000 59,10,11,000 1,03,35,000 32 Law Department Revenue Capital Loan 2,99,83,000 2,99,83,000 33 Municipal Administration and Water Supply Department Revenue Capital Loan 287,82,54,000 211,06,16,000 52,73,90,000 1,000 287,82,55,000 211,06,16,000 52,73,90,000 34 Personnel and Administrative Reforms Department Revenue Capital Loan 8,04,67,000 328,64,000 11,33,31,000 35 Planning and Excise Department Revenue Capital Loan 19,83,89,000 2,83,93,000 19,83,89,000 2,83,93,000 36 Prohibition and Excise Department Revenue Capital Loan 8,90,70,000 8,90,70,000 37 Public Department Revenue Capital Loan 39,06,35,000 3,33,33,000 2,40,000 39,08,75,000 3,33,33,000 38 Public Works Department Revenue Capital Loan 300,04,30,000 202,99,75,000 18,65,000 300,22,95,000 202,99,75,000 39 Revenue Department Revenue Capital Loan 305,68,09,000 7,82,95,000 1,000 305,68,10,000 7,82,95,000 40 Rural Development Department Revenue Capital Loan 537,05,72,000 113,81,31,000 1,000 537,05,73,000 113,81,31,000 41 School Education Department Revenue Capital Loan 1,380,91,00,000 20,00,00,000 1,17,000 1,000 1,380,91,01,000 20,00,00,000 1,17,000 42 Small Industries Department Revenue Capital Loan 22,69,44,000 47,83,000 16,67,000 1,000 22,69,45,000 47,83,000 16,67,000 43 Social Welfare and Nutritious Meal Programme Department Revenue Capital Loan 137,09,86,000 1,000 137,09,87,000 44 Tamil Development Culture and Religious Endowments Department - Tamil Department Culture Revenue Capital Loan 12,49,38,000 12,49,38,000 45 Tamil Development Culture and Religious Endowments Department - Hindu Religious and Charitable Endowments Revenue Capital Loan 9,22,84,000 80,31,000 6,82,000 9,29,66,000 80,31,000 46 Transport Department Revenue Capital Loan 49,97,71,000 1,76,000 1,000 49,97,72,000 1,76,000 47 Youth Welfare and Sports Development Department Revenue Capital Loan 9,13,21,000 6,91,34,000 9,13,21,000 6,91,34,000 48 Pension and other Retirement Benefits Revenue Capital Loan 1,536,67,20,000 21,000 1,536,67,41,000 49 Relief on account of Natural Calamities Revenue Capital Loan 130,29,60,000 130,29,60,000 Debt charges Revenue Capital Loan 1,743,16,55,000 1,743,16,55,000 Public Debt -Repayment Revenue Capital Loan 1,517,92,32,000 1,517,92,32,000 TOTAL Revenue 7,995,13,37,000 1,758,99,30,000 9,754,12,67,000 Capital 1,228,12,11,000 ... 1,228,12,11,000 GRAND TOTAL Loan 161,53,88,000 1,517,92,32,000 1,679,46,20,000 9,384,79,36,000 3,276,91,62,000 12,661,70,98,000

Act Metadata
  • Title: Tamil Nadu Appropriation (Vote On Account) Act, 2004
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 23068
  • Digitised on: 13 Aug 2025