Tamil Nadu Appropriation (Vote On Account) Act, 2009
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Appropriation (Vote On Account) Act, 2009 6 of 2009 CONTENTS 1. Short Title 2 . Withdrawal Of Certain Sums From And Out Of The Consolidated Fund Of The State For A Part Of The Financial Year Commencing On The 1St Day Of April 2009 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Tamil Nadu Appropriation (Vote On Account) Act, 2009 6 of 2009 An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State for the services and purposes of a part of the financial year commending on the 1st day of April 2009. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixtieth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Tamil Nadu Appropriation (Vote on Account) Act, 2009. 2. Withdrawal Of Certain Sums From And Out Of The Consolidated Fund Of The State For A Part Of The Financial Year Commencing On The 1St Day Of April 2009 :- The State Government may withdraw from and out of the Consolidated Fund of the State sums not exceeding thirty eight thousand five hundred and thirty four crores nine lakhs and fifty seven thousand rupees being moneys required to meet-- (a) the grants made in advance by the Tamil Nadu Legislative Assembly for a part of the financial year commencing on the 1st day of April 2009, as set forth in column (3) of the Schedule; and (b) the expenditure charged on the Consolidated Fund of the State for the said part of that year, as set forth in column (4) of the Schedule. 3. Appropriation :- The sums authorised to be withdrawn from and out of the Consolidated Fund under section 2 shall be appropriated for the services and purposes expressed in the Schedule in relation to that year. SCHEDULE 1 THE SCHEDULE (See section 2) Demand Number Services and purposes Voted by the Legislative Assembly Charged on the Consolidated Fund of the State Total (1) (2) (3) Rs. (4) Rs,. (5) Rs. 1 State Legislature Revenue Capital Loan 14,42,26,000 ... ... 15,14,000 ... ... 14,57,40,000 ... ... 2 Governor and Council of Ministers Revenue Capital Loan 12,10,12,000 ... ... 3,17,42,000 ... ... 15,27,54,000 ... ... 3 Administration of Justice Revenue Capital Loan 155,19,18,000 ... ... 33,74,69,000 ... ... 188,93,87,000 ... ... 4 Adi-Dravidar and Tribal Welfare Department Revenue Capital Loan 390,34,06,000 45,83,85,000 1,72,000 2,00,00,000 ... ... 392,34,06,000 45,83,85,000 1,72,000 5 Agriculture Department Revenue Capital Loan 872,15,79,000 45,68,27,000 ... 1,000 ... ... 872,15,80,000 45,68,27,000 ... 6 Animal Husbandry (Animal Husbandry, Dairying and Fisheries Department) Revenue Capital Loan 139,73,72,000 86,20,000 ... 1,000 ... ... 139,73,73,000 86,20,000 ... 7 Fisheries (Animal Husbandry, Dairying and Fisheries Department) Revenue Capital Loan 53,60,16,000 16,13,93,000 ... 1,05,000 ... ... 53,61,21,000 16,13,93,000 ... 8 Dairy Development (Animal Husbandry, Dairying and Fisheries Department) Revenue Capital Loan 17,15,50,000 ... 5,65,65,000 1,000 ... ... 17,15,51,000 ... 5,65,65,000 9 Backward Revenue 203,04,74,000 1,000 ... ... 203,04,75,000 Classes, Most Backward Classes and Minorities Welfare Department Capital Loan 14,32,97,000 ... 14,32,97,000 ... 10 Commercial Taxes (Commercial Taxes and Registration Department) Revenue Capital Loan 130,95,30,000 ... ... 1,000 ... ... 130,95,31,000 ... ... 11 Stamps and Registration (Commercial Taxes and Registration Department) Revenue Capital Loan 85,41,08,000 ... ... 1,000 ... ... 85,41,09,000 ... ... 12 Co-operation (Co- operation, Food and Consumer Protection Department) Revenue Capital Loan 229,95,18,000 478,88,36,000 7,20,33,000 1,000 ... ... 229,95,19,000 478,88,36,000 7,20,33,000 13 Food and Consumer Protection (Co- operation, Food and Consumer Protection Department) Revenue Capital Loan 1,556,03,09,000 17,51,000 450,00,00,000 1,000 ... ... 1,556,03,10,000 17,51,000 450,00,00,000 14 Energy Department Revenue Capital Loan 661,67,68,000 50,00,00,000 1,000 1,000 ... ... 661,67,69,000 50,00,00,000 1,000 15 Environment and Forests Department Revenue Capital Loan 121,08,20,000 46,02,89,000 ... 1,000 ... ... 121,08,21,000 46,02,89,000 ... 16 Finance Department Revenue Capital Loan 238,83,72,000 ... 13,03,77,000 1,000 ... ... 238,83,73,000 ... 13,03,77,000 17 Handlooms and Textiles (Handlooms, Handicrafts, Textiles and Khadi Department) Revenue Capital Loan 266,96,66,000 ... 1,000 1,000 ... ... 266,96,67,000 ... 1,000 18 Khadi, Village Industries and Handicrafts (Handlooms, Handicrafts, Textiles and Revenue Capital Loan 40,04,24,000 ... ... 1,000 ... ... 40,04,25,000 ... ... Khadi Department) 19 Health and Family Welfare Department Revenue Capital Loan 1,592,41,72,000 102,93,14,000 ... 26,60,000 ... ... 1,592,68,32,000 102,93,14,000 ... 20 Higher Education Department Revenue Capital Loan 714,77,27,000 16,75,53,000 ... 1,000 ... ... 714,77,28,000 16,75,53,000 ... 21 Highways and Minor Ports Department Revenue Capital Loan 647,99,20,000 1,543,62,34,000 ... 6,000 1,000 647,99,26,000 1,543,62,35,000 22 Police (Home, Prohibition and Excise Department) Revenue Capital Loan 1,353,17,33,000 73,59,95,000 25,00,000 52,50,000 ... ... 1,353,69,83,000 73,59,95,000 25,00,000 23 Fire and Rescue Services (Home, Prohibition and Excise Department) Revenue Capital Loan 81,51,57,000 1,00,00,000 ... 50,000 ... ... 81,52,07,000 1,00,00,000 ... 24 Prisons (Home, Prohibition and Excise Department) Revenue Capital Loan 55,27,20,000 1,000 ... 2,000 ... ... 55,27,22,000 1,000 ... 25 Motor Vehicles Acts- Administration (Home, Prohibition and Excise Department) Revenue Capital Loan 46,65,64,000 ... ... 1,000 ... ... 46,65,65,000 ... ... 26 Housing and Urban Development Department Revenue Capital Loan 184,62,99,000 437,06,16,000 110,39,45,000 1,000 ... ... 184,63,00,000 437,06,16,000 110,39,45,000 27 Industries Department Revenue Capital Loan 128,13,16,000 10,60,01,000 100,00,01,000 1,000 ... ... 128,13,17,000 10,60,01,000 100,00,01,000
Act Metadata
- Title: Tamil Nadu Appropriation (Vote On Account) Act, 2009
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23069
- Digitised on: 13 Aug 2025