Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2010

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2010 3 of 2010 CONTENTS 1. Short Title And Commencement 2. Short Title And Commencement Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2010 3 of 2010 An Act further to amend the Tamil Nadu Co-operative Societies (Appointment of Special Officers) Act, 1976. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixtieth Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on January 31, 2010 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.27, page 6, dated February 1, 2010. 1. Short Title And Commencement :- (1) This Act may be called the Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 2010. (2) It shall come into force at once. 2. Short Title And Commencement :- In Section 4 of the Tamil Nadu Co-operative Societies (Appointment of Special Officers) Act, 1976 (Presidents Act 25 of 1976), in sub- section (1), for the expression "thirty three years and eight months ", the expression "thirty four years and two months " shall be substituted.

Act Metadata
  • Title: Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2010
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 23103
  • Digitised on: 13 Aug 2025