Tamil Nadu Co-Operative Societies (Fourth Amendment) Act, 2010
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Co-Operative Societies (Fourth Amendment) Act, 2010 30 of 2010 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 89 Tamil Nadu Co-Operative Societies (Fourth Amendment) Act, 2010 30 of 2010 An Act further to amend the Tamil Nadu Co-operative Societies Act, 1983. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixty-first Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on November 24, 2010.--Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.358, pages 205, dated November 24, 2010. Statement of Objects and Reasons : Refer T.N. Bill No.33/2010 -- 2010 (2) CTAR page 1.147 1. Short Title And Commencement :- (1) This Act may be called the Tamil Nadu Co-operative Societies (Fourth Amendment) Act, 2010. (2) It shall Come into force at once. 2. Amendment Of Section 89 :- In Section 89 of the Tamil Nadu Cooperative Societies Act, 1983, in the Proviso to sub-section (1), for the expression "nine years and six months", the expression "ten years" shall be substituted.
Act Metadata
- Title: Tamil Nadu Co-Operative Societies (Fourth Amendment) Act, 2010
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23111
- Digitised on: 13 Aug 2025