Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2006
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2006 21 of 2006 CONTENTS 1. Short Title And Commencement 2. Omission Of Section 89-A Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2006 21 of 2006 An Act further to amend the Tamil Nadu Co-operative Societies Act, 1983. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-seventh Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on September 5, 2006 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.233, page 107, dated September 6, 2006. 1. Short Title And Commencement :- (1) This Act may be called the Tamil Nadu Co-operative Societies (Second Amendment) Act, 2006. (2) It shall come into force at once. 2. Omission Of Section 89-A :- Section 89-A of the Tamil Nadu Cooperative Societies Act, 1983 (Tamil Nadu Act 30 of 1983) shall be omitted.
Act Metadata
- Title: Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2006
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23115
- Digitised on: 13 Aug 2025