Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2012

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2012 14 of 2012 [24 May 2012] CONTENTS 1. Short title and commencement 2. Amendment of section 89 Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2012 14 of 2012 [24 May 2012] An Act further to amend the Tamil Nadu Co-operative Societies Act, 1983. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixty-third Year of the Republic of India as follows:-- 1. Short title and commencement :- (1) This Act may be called the Tamil Nadu Co-operative Societies (Second Amendment) Act, 2012. (2) It shall come into force at once. 2. Amendment of section 89 :- In section 89 of the Tamil Nadu Co-operative Societies Act, 1983(Tamil Nadu Act 30 of 1983.), in the proviso to sub-section (1), for the expression "eleven years", the expression "eleven years and six months" shall be substituted.

Act Metadata
  • Title: Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2012
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 23118
  • Digitised on: 13 Aug 2025