Tamil Nadu Fiscal Responsibility (Amendment) Act, 2010
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Fiscal Responsibility (Amendment) Act, 2010 11 of 2010 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 4 Tamil Nadu Fiscal Responsibility (Amendment) Act, 2010 11 of 2010 An Act further to amend the Tamil Nadu Fiscal Responsibility Act, 2003. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixtieth Year of the Republic of India as follows:- - 1. Received the Assent of the Governor of Tamil Nadu on February 2, 2010 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.33, page 39, dated February 3, 2010. 1. Short Title And Commencement :- (1) This Act may be called the Tamil Nadu Fiscal Responsibility (Amendment) Act, 2010. (2) It shall come into force on such date as the State Government may, by notification, appoint. 2. Amendment Of Section 4 :- I n sub-section (2) of Section 4 of the Tamil Nadu Fiscal Responsibility Act, 2003,-- (1) in clause (a), for the expression "2008-2009", the expression "2010-2011" shall be substituted; (2) in clause (b), for the expression "31st March 2008", the expression "31st March 2011" shall be substituted.
Act Metadata
- Title: Tamil Nadu Fiscal Responsibility (Amendment) Act, 2010
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23159
- Digitised on: 13 Aug 2025