Tamil Nadu Fiscal Responsibility (Amendment) Act, 2015
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Fiscal Responsibility (Amendment) Act, 2015 6 OF 2015 [31 March 2015] CONTENTS 1. Short title and commencement 2. Amendment of section 4 Tamil Nadu Fiscal Responsibility (Amendment) Act, 2015 6 OF 2015 [31 March 2015] 1. Short title and commencement :- (1) This Act may be called the Tamil Nadu Fiscal Responsibility (Amendment) Act, 2015. (2) It shall come into force on such date as the State Government may, by notification, appoint. 2. Amendment of section 4 :- In section 4 of the Tamil Nadu Fiscal Responsibility Act, 2003, in sub-section (2), in clause (a), for the expression "not exceeding five per cent by 31st March 2011, eliminate revenue deficit by 2011-2012", the expression "not exceeding five per cent by 31st March 2016, eliminate revenue deficit by 2016-2017" shall be substituted
Act Metadata
- Title: Tamil Nadu Fiscal Responsibility (Amendment) Act, 2015
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23160
- Digitised on: 13 Aug 2025