Tamil Nadu (Fixation Of Commission To Department Of Posts) Rules, 2004
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu (Fixation Of Commission To Department Of Posts) Rules, 2004 CONTENTS 1. Short Title 2. Commencement 3. Rate Of Commission To The Department Of Posts Tamil Nadu (Fixation Of Commission To Department Of Posts) Rules, 2004 1. Short Title :- These rules may be called-- The *Tamil Nadu (Fixation of Commission to Department of Posts) Rules, 2004. 2. Commencement :- These rules shall come into effect from the 1st day of October 2003. 3. Rate Of Commission To The Department Of Posts :- The rate of commission to be allowed to the Department of Posts for sale of Revenue stamps is as specified in the table below:-- Table Rate of Commission With effect from 1. 3% 1-10-2003 2. 6% 1-10-2004 3. 10% 1-10-2005 *Amended as per the Notification No. 58152/C2/2004, pub.in T.N.G.Gaz., Extra., No.2, dt. 3-1-2005 in P.ll, S.1.
Act Metadata
- Title: Tamil Nadu (Fixation Of Commission To Department Of Posts) Rules, 2004
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23032
- Digitised on: 13 Aug 2025