Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu General Sales Tax (Second Amendment) Act, 2006 25 of 2006 CONTENTS 1. Short Title And Commencement 2. Amendment Of First Schedule 3. Amendment Of Second Schedule 4. Amendment Of Third Schedule Tamil Nadu General Sales Tax (Second Amendment) Act, 2006 25 of 2006 An Act further to amend the Tamil Nadu General Sales Tax Act, 1959. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-seventh Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on September 11, 2006 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.249, page 115, dated September 12, 2006. 1. Short Title And Commencement :- (1 ) This Act may be called the Tamil Nadu General Sales Tax (Second Amendment) Act, 2006. (2) It shall be deemed to have come into force on the 22nd day of July 2006. 2. Amendment Of First Schedule :- I n the First Schedule to the Tamil Nadu General Sales Tax Act, 1959 (Tamil Nadu Act 1 of 1959) (hereinafter referred to as the principal Act), in Part-B-- (1) in item 1, sub-item (iii) and the entries relating thereto shall be omitted; (2) in item 18, for sub-item (ii) and the entries relating thereto, the following sub-item and entries shall be substituted, namely:-- "(ii) Licensed software, including IT software but excluding licensed software with complete Tamil version.". 3. Amendment Of Second Schedule :- In the Second Schedule to the principal Act, in item 3, in sub-item (a), after the word "excluding", the expression "hank yarn and" shall be inserted. 4. Amendment Of Third Schedule :- In the Third Schedule to the principal Act, in Part-B, after item 54 and the entries relating thereto, the following items and entries shall be added, namely:-- "55 Licensed software with complete Tamil Version 56 Hank Yarn 57 Gum Benzoin (Sambirani).".