Tamil Nadu General Sales Tax (Sixth Amendment) Act, 2004
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu General Sales Tax (Sixth Amendment) Act, 2004 40 of 2004 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 4-E Tamil Nadu General Sales Tax (Sixth Amendment) Act, 2004 40 of 2004 An Act further to amend the Tamil Nadu General Sales Tax Act, 1959. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-fifth Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on the 11th December, 2004. Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.309, page 141, dated 13th December, 2004. 1. Short Title And Commencement :- (1) This Act may be called the Tamil Nadu General Sales Tax (Sixth Amendment) Act, 2004. (2) It shall come into force at once. 2. Amendment Of Section 4-E :- I n Section 4-E of the Tamil Nadu General Sales Tax Act, 1959, (Tamil Nadu Act 1 of 1959) for the expression "Madras Export Processing Zone", the expression "Madras Special Economic Zone " shall be substituted.
Act Metadata
- Title: Tamil Nadu General Sales Tax (Sixth Amendment) Act, 2004
- Type: S
- Subtype: Tamil Nadu
- Act ID: 23182
- Digitised on: 13 Aug 2025